COURT ARCHIVE
Allahabad High Court judgments, 1912
478 judgments · page 10 of 24
Mahadeo Rai and Others Vs Raghu Naik Rai and Others
Allahabad High Court · 15 Ind. Cas. 817
Sheo Das Dube Vs Dalganjan Dube and Others
Allahabad High Court · 15 Ind. Cas. 637
Jaikaran Singh Vs Musammat Bundao and Others
Allahabad High Court · 16 Ind. Cas. 255
Bhagwandin Vs Mata Dayal and Others
Allahabad High Court · 15 Ind. Cas. 670
Nandan Singh Vs Jumman and Others
Allahabad High Court · (1912) 06 AHC CK 0035
Emperor Vs Abbu Singh and Others
Allahabad High Court · (1912) ILR (All) 597
Abbu Singh and Others Vs Emperor
Allahabad High Court · 16 Ind. Cas. 524
Debi Chand Vs Bharat and Others
Allahabad High Court · 16 Ind. Cas. 44
Musammat Tarifan and Others Vs Fateh Din and Others
Allahabad High Court · 15 Ind. Cas. 685
Chhatku Rai and Another Vs Baldeo Shukul and Others
Allahabad High Court · 17 Ind. Cas. 340
Baij Nath Das Vs Salig Ram
Allahabad High Court · 16 Ind. Cas. 33
Kanhai Vs Tilak and Another
Allahabad High Court · 16 Ind. Cas. 42
Tulshi Ram Vs Sunder Lal and Others
Allahabad High Court · 18 Ind. Cas. 899
Chhotku Rai and Another Vs Baldeo Shukul and Others
Allahabad High Court · (1912) ILR (All) 659
Mutsaddi Lal and Another Vs Muhammad Hanif and Others
Allahabad High Court · 15 Ind. Cas. 853
The Collector of Farrukhabad Vs Gajraj Singh
Allahabad High Court · 15 Ind. Cas. 625
Girdhari Singh Vs Neeladhar Singh and Another
Allahabad High Court · 16 Ind. Cas. 1004
Dhanuk Singh Vs Tulsi Ram and Others
Allahabad High Court · 15 Ind. Cas. 545