High Courts07 Jun 1912Dismissed
Madan Gopal Vs Emperor
Allahabad High Court · 16 Ind. Cas. 513
Penal Code, 1860 (IPC) — Section 498
COURT ARCHIVE
Allahabad High Court judgments, 1912
478 judgments · page 12 of 24
High Courts06 Jun 1912Disposed Of
Thakur Prasad and Others Vs Babu Narendra Bahadur Singh
Allahabad High Court · 15 Ind. Cas. 862
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts06 Jun 1912
Anroop Misir Vs Kedar Pande and Another
Allahabad High Court · 15 Ind. Cas. 338
High Courts04 Jun 1912Dismissed
Baldeo Rai and Others Vs Murli Rai
Allahabad High Court · 16 Ind. Cas. 438
High Courts04 Jun 1912
Rahamatullah Beg Vs Yusuf Ali and Others
Allahabad High Court · 16 Ind. Cas. 435
Transfer of Property Act, 1882 — Section 63, 72
High Courts31 May 1912Dismissed
Baij Nath Vs Raja Ram
Allahabad High Court · 16 Ind. Cas. 512
Criminal Procedure Code, 1898 (CrPC) — Section 200
High Courts31 May 1912Dismissed
Kuber Nath and Others Vs Mahali Ram and Others
Allahabad High Court · 16 Ind. Cas. 631
High Courts31 May 1912
Kuber Nath and Others Vs Mahali Ram and Another
Allahabad High Court · (1912) ILR (All) 587
High Courts31 May 1912
Ibrahim Vs Ramnarain
Allahabad High Court · 16 Ind. Cas. 483
Evidence Act, 1872 — Section 90
High Courts30 May 1912Dismissed
Bishumbhar Dayal Vs Parshadi Lal and Others
Allahabad High Court · 16 Ind. Cas. 629
High Courts29 May 1912
Parsotam Rao Tantia and Another Vs Radha Bai and Others
Allahabad High Court · 15 Ind. Cas. 566
High Courts28 May 1912
Assaram and Others Vs Kesri Chand and Others
Allahabad High Court · 33 Ind. Cas. 247
Stamp Act, 1899 — Section 35
High Courts28 May 1912Dismissed
Musaddi Lal and Another Vs Jwala Prasad and Others
Allahabad High Court · 16 Ind. Cas. 496
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts27 May 1912Dismissed
Hori Lal and Another Vs Nimman Kunwar and Others
Allahabad High Court · 15 Ind. Cas. 126
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts27 May 1912Allowed
Madan Lal Vs Kishen Singh and Others
Allahabad High Court · 15 Ind. Cas. 138
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts27 May 1912Allowed
Madan Lal Vs Kishan Singh and Others
Allahabad High Court · (1912) ILR (All) 572