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Allahabad High Court judgments, 1912

478 judgments · page 13 of 24

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High Courts27 May 1912

Narayan Dei Vs Durga Dei and Others

Allahabad High Court · 16 Ind. Cas. 489

Civil Procedure Code, 1908 (CPC) — Section 66
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High Courts27 May 1912

Madan Lal Vs Chuttan Singh and Others

Allahabad High Court · 15 Ind. Cas. 297

Evidence Act, 1872 — Section 115
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High Courts27 May 1912

Musammat Taufiqunnissa Vs Musammat Taskin Banu

Allahabad High Court · 15 Ind. Cas. 239

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High Courts23 May 1912Dismissed

Ram Dawar Rai and Others Vs Bhirgu Rai and Others

Allahabad High Court · 15 Ind. Cas. 240

Limitation Act, 1877 — Article 135, 147Limitation Act, 1908 — Article 135
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High Courts23 May 1912Disposed Of

Muhammad Yasin Vs Ilahi Bakhsh and Others

Allahabad High Court · (1912) ILR (All) 545 : 16 Ind. Cas. 455

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High Courts23 May 1912Dismissed

Collector of Ghazipur Vs Balbhaddar Singh and Others

Allahabad High Court · 17 Ind. Cas. 25

Uttar Pradesh Court of Wards Act, 1912 — Section 16, 18, 20
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High Courts23 May 1912

Niaz Fatima Vs Tamiz Begam

Allahabad High Court · 15 Ind. Cas. 175

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High Courts22 May 1912Dismissed

Nand Kishore Singh Vs Ram Birich Rai and Another

Allahabad High Court · 15 Ind. Cas. 704

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High Courts22 May 1912

Chandar Sekhar Tewari Vs Balakdhar Dubey

Allahabad High Court · 15 Ind. Cas. 611

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
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High Courts22 May 1912Dismissed

Ram Partap Rai Vs Ram Phal Teli and Others

Allahabad High Court · 18 Ind. Cas. 9

Contract Act, 1872 — Section 24
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High Courts22 May 1912

Parag Vs Jagannath and Others

Allahabad High Court · 15 Ind. Cas. 173

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High Courts22 May 1912

Bidhata Ram and Others Vs Ram Cheri and Another

Allahabad High Court · 15 Ind. Cas. 251

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High Courts21 May 1912Disposed Of

Bechu Singh and Others Vs Lachmi Narain Singh and Others

Allahabad High Court · 15 Ind. Cas. 54

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High Courts21 May 1912Dismissed

Gupteshwar Ram and Others Vs Rati Krishna Ram and Another

Allahabad High Court · (1912) ILR (All) 542

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High Courts21 May 1912

Ram Jar Singh Vs Bhagalu Singh and Others

Allahabad High Court · 17 Ind. Cas. 669

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High Courts21 May 1912

Gupteshwar Ram and Others Vs Rate Krishna Ram and Others

Allahabad High Court · 15 Ind. Cas. 174

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High Courts17 May 1912Allowed

Asghar Hussain Vs Pal Ahir and Others

Allahabad High Court · 15 Ind. Cas. 227

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High Courts17 May 1912Dismissed

Rabi Rai Vs Dharamraj Rai

Allahabad High Court · 15 Ind. Cas. 35

Contract Act, 1872 — Section 24
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High Courts17 May 1912Disposed Of

Asghar Husain Vs Pal Ahir and Others

Allahabad High Court · (1912) ILR (All) 538

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High Courts17 May 1912

Durga Dutt Vs Emperor

Allahabad High Court · 15 Ind. Cas. 75

Criminal Procedure Code, 1898 (CrPC) — Section 213
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