High CourtsSingle Bench(1912) 07 AHC CK 0044

Jiwa vs Emperor

Allahabad High Court · Decided on 11 July 1912 · Citation: 17 Ind. Cas. 713

HON’BLE JUDGES
George Knox, J
RESULT
Dismissed

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Judgment

1 paragraphs · 40 words

George Knox, J.—This case has been properly reported by the Sessions Court Saharanpur. The order passed u/s 147 of Local Act I of 1900 is illegal is set aside. The find or any portion of if paid, will be refunded.