High Courts15 Aug 1912
Barkatullah Vs Sadho Kalwar and Others
Allahabad High Court · 17 Ind. Cas. 791
Penal Code, 1860 (IPC) — Section 182, 211
COURT ARCHIVE
Allahabad High Court judgments, 1912
478 judgments · page 6 of 24
High Courts13 Aug 1912
Debi Prosad Vs Emperor
Allahabad High Court · 17 Ind. Cas. 573
Criminal Procedure Code, 1898 (CrPC) — Section 195(b)
High Courts07 Aug 1912Dismissed
Padarath and Others Vs Dulam and Others
Allahabad High Court · 17 Ind. Cas. 879
High Courts06 Aug 1912
Debi Prasad Vs Bhagwan Din and Others
Allahabad High Court · (1913) ILR (All) 27
High Courts06 Aug 1912
Debi Pershad Vs Bhagwan Din and Others
Allahabad High Court · 16 Ind. Cas. 399
High Courts05 Aug 1912Disposed Of
Emperor Vs Ram Kishan Das
Allahabad High Court · (1913) ILR (All) 5
High Courts05 Aug 1912
Jamadar and Others Vs Imam Bakhsh and Others
Allahabad High Court · 16 Ind. Cas. 431(1)
High Courts05 Aug 1912
Ram Kishan Das Vs Emperor
Allahabad High Court · 17 Ind. Cas. 567
Criminal Procedure Code, 1898 (CrPC) — Section 526
High Courts03 Aug 1912Dismissed
Parbati Vs Baij Nath Pathak and Another
Allahabad High Court · (1913) ILR (All) 3
High Courts03 Aug 1912
Musammat Parbati Vs Baij Nath Patak and Another
Allahabad High Court · 16 Ind. Cas. 406
Transfer of Property Act, 1882 — Section 123
High Courts01 Aug 1912
Hargobind Vs Emperor
Allahabad High Court · 17 Ind. Cas. 576
Public Gambling Act, 1867 — Section 3, 4
High Courts31 Jul 1912Dismissed
Jagdamba Prasad and Others Vs Emperor
Allahabad High Court · 17 Ind. Cas. 716
High Courts31 Jul 1912Dismissed
Lala Vs Nahar Singh
Allahabad High Court · 16 Ind. Cas. 181
North Western Provinces Tenancy Act, 1901 — Section 22North Western Provinces Tenancy Act, 1901 — Section 22North Western Provinces Tenancy Act, 1901 — Section 22
High Courts30 Jul 1912Allowed
Sheo dayal Pande Vs Musammat Adhari Dubain
Allahabad High Court · 16 Ind. Cas. 409
High Courts30 Jul 1912
Ramhit Misra and Another Vs Chandi Prasad Dube and Another
Allahabad High Court · 16 Ind. Cas. 411