High CourtsSingle Bench(1912) 07 AHC CK 0038

Brijbasi Lal vs Emperor

Allahabad High Court · Decided on 11 July 1912 · Citation: 16 Ind. Cas. 516

HON’BLE JUDGES
George Knox, J
RESULT
Dismissed

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Judgment

1 paragraphs · 52 words

George Knox, J.—Read the judgment by the Sessions Court of Saharanpur, dated May 15th, 1912. Read the Magistrate''s explanation, dated May 29th, 1912. The view taken by the learned Sessions Judge is correct. The conviction and sentence are set aside. The fine, or any portion of it, if paid, will be returned.