High Courts27 Nov 1908Dismissed
Kanhai Lal and Another Vs Chadami Lal
Allahabad High Court · 1 Ind. Cas. 5
Criminal Procedure Code, 1898 (CrPC) — Section 195
COURT ARCHIVE
Allahabad High Court judgments, 1908
160 judgments · page 3 of 8
High Courts27 Nov 1908Dismissed
Chhadammi Lal Vs Kanhai Lal and Another
Allahabad High Court · (1909) ILR (All) 48
High Courts27 Nov 1908
Jagar Nath Singh and Another Vs Sheo Ghulam Singh
Allahabad High Court · 1 Ind. Cas. 704
Transfer of Property Act, 1882 — Section 89
High Courts20 Nov 1908
Mazhar Hasan Vs Said Hasan
Allahabad High Court · 1 Ind. Cas. 569
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts14 Nov 1908Dismissed
Piari Lal Vs Nand Ram
Allahabad High Court · 1 Ind. Cas. 561
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts14 Nov 1908Dismissed
Piari Lal Vs Nand Ram and Others
Allahabad High Court · (1909) ILR (All) 19
High Courts12 Nov 1908Dismissed
Emperor Vs Dungar Singh
Allahabad High Court · (1909) ILR (All) 36 : 1 Ind. Cas. 568
High Courts09 Nov 1908Dismissed
Sadar-Ud-Din Ahmad and Others Vs Chajju and Others
Allahabad High Court · (1909) ILR (All) 13
High Courts06 Nov 1908Dismissed
Joti Prasad Vs Aziz Khan and Others
Allahabad High Court · (1909) ILR (All) 11 : 1 Ind. Cas. 53
Transfer of Property Act, 1882 — Section 85
High Courts03 Nov 1908Disposed Of
Kedar Singh and Others Vs Matabadal Singh and Others
Allahabad High Court · (1909) ILR (All) 44 : 1 Ind. Cas. 703
High Courts13 Aug 1908Dismissed
Akbar Khan and Another Vs Turaban
Allahabad High Court · 1 Ind. Cas. 557
Limitation Act, 1963 — Article 120(II)
High Courts13 Aug 1908Dismissed
Lalta Prasad and Another Vs Jagar Nath Singh, Dwarka Prasad and Others
Allahabad High Court · (1909) ILR (All) 21
High Courts13 Aug 1908Dismissed
Jagar Nath Singh and Others Vs Lalta Prasad and Others
Allahabad High Court · 1 Ind. Cas. 562
Contract Act, 1872 — Section 64Evidence Act, 1872 — Section 115Specific Relief Act, 1877 — Section 41
High Courts10 Aug 1908Dismissed
Emperor Vs Bhagwan Din and Another
Allahabad High Court · (1908) ILR (All) 568
Penal Code, 1860 (IPC) — Section 304, 326, 328
High Courts08 Aug 1908Disposed Of
Kubra Jan Vs Ram Bali and Another
Allahabad High Court · (1908) ILR (All) 560
Civil Procedure Code, 1908 (CPC) — Section 19
High Courts05 Aug 1908Disposed Of
Sridhar Rao Vs Ram Lal
Allahabad High Court · (1909) ILR (All) 7 : 1 Ind. Cas. 555(1)
High Courts04 Aug 1908Dismissed
Pachkauri Ram and Others Vs Nand Rai and Another
Allahabad High Court · (1908) ILR (All) 505
High Courts04 Aug 1908
Jamma and Another Vs Ram Kali
Allahabad High Court · (1908) ILR (All) 508
North Western Provinces Tenancy Act, 1901 — Section 22
High Courts04 Aug 1908
Dharam Kunwar Vs Balwant Singh
Allahabad High Court · (1908) ILR (All) 549
Evidence Act, 1872 — Section 115