High Courts25 May 1908Dismissed
Ranjit Singh Vs Baldeo Singh and Another
Allahabad High Court · (1908) ILR (All) 390
COURT ARCHIVE
Allahabad High Court judgments, 1908
160 judgments · page 5 of 8
High Courts25 May 1908
Dwarka Das and Another Vs Akhay Singh
Allahabad High Court · (1908) ILR (All) 470
North Western Provinces Rent Act, 1881 — Section 206North Western Provinces Tenancy Act, 1901 — Section 199
High Courts22 May 1908
Collector of Mirzapur Vs Dawan Singh and Others
Allahabad High Court · (1908) ILR (All) 400
High Courts22 May 1908
Chattar Singh Vs Mul Kunwar and Others and Musammat Naugi
Allahabad High Court · (1908) ILR (All) 402
High Courts21 May 1908Disposed Of
Kallu and Another Vs Faiyaz Ali Khan and Others
Allahabad High Court · (1908) ILR (All) 394
High Courts21 May 1908Dismissed
Gobind Das Vs Ghasitey and Baij Nath and Another
Allahabad High Court · (1908) ILR (All) 467
Transfer of Property Act, 1882 — Section 52
High Courts20 May 1908Dismissed
Jangi Singh Vs Chandar Mol
Allahabad High Court · (1908) ILR (All) 388
High Courts18 May 1908Disposed Of
Fazl-Ur-Rahman and Others Vs Shah Muhammad Khan and Others
Allahabad High Court · (1908) ILR (All) 385
High Courts16 May 1908Dismissed
Nihal Kunwar Vs Gendo
Allahabad High Court · (1908) ILR (All) 464
Transfer of Property Act, 1882 — Section 89
High Courts14 May 1908Disposed Of
Jagardeo Singh Vs Phuljhari and Another
Allahabad High Court · (1908) ILR (All) 375
High Courts08 May 1908Allowed
Ram Anant Singh and Another Vs Shankar Singh
Allahabad High Court · (1908) ILR (All) 369
High Courts08 May 1908Dismissed
Bahadur Ali Vs Ram Lal and Ismail Khan
Allahabad High Court · (1908) ILR (All) 372
High Courts07 May 1908Disposed Of
Pabitra Kunwar Vs The Maharaja of Benares
Allahabad High Court · (1908) ILR (All) 367
High Courts01 May 1908
Himmat Bahadur and Another Vs Bhawani Kunwar and Another
Allahabad High Court · (1908) 05 AHC CK 0001
High Courts30 Apr 1908Disposed Of
Debi Prasad Vs Sultan Begam and Others
Allahabad High Court · (1908) ILR (All) 324