High Courts30 Jul 1908Dismissed
Imtiaz Fatima Vs Muhammad Kamil
Allahabad High Court · (1909) ILR (All) 557
COURT ARCHIVE
Allahabad High Court judgments, 1908
160 judgments · page 4 of 8
High Courts28 Jul 1908Dismissed
Janki Vs Kallu Mal and Others
Allahabad High Court · (1909) ILR (All) 236 : 2 Ind. Cas. 213
High Courts24 Jul 1908Allowed
Lalta Prasad Vs Salig Ram and Another
Allahabad High Court · (1908) 07 AHC CK 0007
High Courts24 Jul 1908
Kallu and Others Vs Ram Chandar
Allahabad High Court · (1908) ILR (All) 497
Transfer of Property Act, 1882 — Section 92
High Courts23 Jul 1908
Inda Kunwar Vs Kashi Prasad and Another
Allahabad High Court · (1908) ILR (All) 490
Trusts Act, 1882 — Section 90
High Courts22 Jul 1908Disposed Of
Chandar Shekhar Vs Kundan Lal and Another
Allahabad High Court · (1909) ILR (All) 3 : 1 Ind. Cas. 554
High Courts17 Jul 1908Disposed Of
Atwari and Another Vs Maiku Lal
Allahabad High Court · (1909) ILR (All) 1 : 1 Ind. Cas. 553
High Courts14 Jul 1908Dismissed
C.E. Grey, Official Assignee Vs Hazari Lal
Allahabad High Court · (1908) ILR (All) 486
High Courts14 Jul 1908Disposed Of
The Maharaja of Vizianagram Vs Ram Dihal Rai and Others
Allahabad High Court · (1908) 07 AHC CK 0006
High Courts13 Jul 1908Dismissed
Budh Singh Vs Gopal Rai and Others
Allahabad High Court · (1908) ILR (All) 544
High Courts08 Jul 1908Dismissed
Emperor Vs Kheoraj and Others
Allahabad High Court · (1908) ILR (All) 540
Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 399
High Courts29 Jun 1908Dismissed
Bhawani Ram and Another Vs Hazarimal and Panna Lal and Another
Allahabad High Court · (1908) ILR (All) 538
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts20 Jun 1908Allowed
Jarbandhan Vs Uman Kunwari and Ram Raji Kunwari
Allahabad High Court · (1908) ILR (All) 479
High Courts13 Jun 1908Dismissed
Bithal Das and Others Vs Jamna Prasad and Others
Allahabad High Court · (1908) ILR (All) 476
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts12 Jun 1908Dismissed
Karan Singh Vs Bechan Singh
Allahabad High Court · (1908) ILR (All) 447
North Western Provinces Tenancy Act, 1901 — Section 165
High Courts05 Jun 1908Dismissed
Jumai Kanjar Vs Abdul Karim Khan
Allahabad High Court · (1908) ILR (All) 536
Limitation Act, 1963 — Article 179(II)
High Courts05 Jun 1908Allowed
Partap Singh Vs The Delhi and London Bank, Ld.
Allahabad High Court · (1908) ILR (All) 393
High Courts04 Jun 1908Dismissed
Bhagwan Das Vs Manohar Lal
Allahabad High Court · 2 Ind. Cas. 421
North Western Provinces Tenancy Act, 1901 — Section 58, 63
High Courts27 May 1908Disposed Of
Robert Skinner Vs Shanker Lal
Allahabad High Court · 1 Ind. Cas. 556
North Western Provinces Tenancy Act, 1901 — Section 201