High Courts07 Dec 1908Allowed
Muhammad Yahiya and Others Vs Rashid-Ud-Din
Allahabad High Court · (1909) ILR (All) 65
COURT ARCHIVE
Allahabad High Court judgments, 1908
160 judgments · page 2 of 8
High Courts07 Dec 1908Dismissed
Jote Singh Vs Chokhey Singh and Another
Allahabad High Court · (1909) ILR (All) 73
High Courts05 Dec 1908Dismissed
In Re: Kedar Nath
Allahabad High Court · (1909) ILR (All) 59 : 1 Ind. Cas. 143(1)
Criminal Procedure Code, 1898 (CrPC) — Section 439Legal Practitioners Act, 1879 — Section 36
High Courts04 Dec 1908Dismissed
Lachman Das Vs Nabi Bakhsh and Others
Allahabad High Court · (1909) ILR (All) 109
High Courts04 Dec 1908Dismissed
Choga Lal Vs Musammat Piari and Another
Allahabad High Court · 1 Ind. Cas. 52
High Courts04 Dec 1908Dismissed
Lachman Das Vs Nabi Bakhsh
Allahabad High Court · 1 Ind. Cas. 161
North Western Provinces Tenancy Act, 1901 — Section 195
High Courts01 Dec 1908Dismissed
Jagannath Vs Dibbo and Others
Allahabad High Court · 1 Ind. Cas. 818
Transfer of Property Act, 1882 — Section 43
High Courts01 Dec 1908Disposed Of
Muhammad Umar Daraz Khan Vs Maru and Another
Allahabad High Court · 1 Ind. Cas. 821
High Courts01 Dec 1908Allowed
Kesho Ram Vs Ajudhia Nath and Another
Allahabad High Court · 1 Ind. Cas. 82
High Courts01 Dec 1908Dismissed
Jagan Nath Vs Dibbo and Others
Allahabad High Court · (1908) 12 AHC CK 0022
High Courts01 Dec 1908Dismissed
Kandhia Lal Vs Manki
Allahabad High Court · 1 Ind. Cas. 143
Contract Act, 1872 — Section 129
High Courts01 Dec 1908Dismissed
Biba Jan Vs Kalb Husain and Others
Allahabad High Court · (1909) ILR (All) 136 : 1 Ind. Cas. 763
High Courts30 Nov 1908Dismissed
Ayub Ali Khan Vs Mashuq Ali Khan
Allahabad High Court · 1 Ind. Cas. 593
North Western Provinces Tenancy Act, 1901 — Section 32(2)
High Courts30 Nov 1908Dismissed
Mashuq Ali Khan Vs Ayub Ali Khan
Allahabad High Court · (1909) ILR (All) 51
High Courts29 Nov 1908Dismissed
Mazhar Hasan Vs Said Hasan
Allahabad High Court · (1909) ILR (All) 38
High Courts28 Nov 1908Dismissed
Makhan Lal and Others Vs Sagar Mal
Allahabad High Court · (1909) ILR (All) 49
High Courts28 Nov 1908
Sagar Mal Vs Makhan Lal
Allahabad High Court · 1 Ind. Cas. 705
North Western Provinces Tenancy Act, 1901 — Section 32(2)