High CourtsSingle Bench(1908) 07 AHC CK 0001

Gorakh Prasad vs Mahadeo Prasad

Allahabad High Court · Decided on 21 July 1908 · Citation: (1908) ILR (All) 547

HON’BLE JUDGES
Aikman, J

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Judgment

1 paragraphs · 39 words

Aikman, J.—I agree with the judgment of the learned Chief Justice in Nepal Rai v. Debi Prasad ILR (1905) All. 447, which is against the appellant''s contention. In my opinion the view expressed by the Taxing officer is right.