High Courts13 Dec 1982Dismissed
Commissioner of Sales Tax Vs Mahadeo Prasad and Sons
Allahabad High Court · (1983) 53 STC 334
Uttar Pradesh Sales Tax Act, 1948 — Section 15A(1)(h)
COURT ARCHIVE
Allahabad High Court judgments, 1982
777 judgments · page 2 of 39
High Courts11 Dec 1982Allowed
Babu Lal and Another Vs State of U.P.
Allahabad High Court · (1982) AWC 275
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 173(3), 173(8), 190Essential Commodities Act, 1955 — Section 11, 3, 7Penal Code, 1860 (IPC) — Section 21, 409
High Courts10 Dec 1982Allowed
Dhani Ram Vs State
Allahabad High Court · (1983) 7 ACR 86
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 323, 34, 460
High Courts10 Dec 1982Allowed
Ram Nandan and Another Vs The Deputy Director of Consolidation and Others
Allahabad High Court · (1983) RD 139
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9AUttar Pradesh Panchayat Raj Act, 1947 — Section 28C, 28C(1)
High Courts10 Dec 1982
Sunder Lal Vs The State
Allahabad High Court · (1983) 9 AWC 148 : (1983) CriLJ 736
Criminal Procedure Code, 1973 (CrPC) — Section 167, 207, 208, 209, 309Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts09 Dec 1982Dismissed
Vishal Traders Vs State of U.P. and Another
Allahabad High Court · (1982) 12 AHC CK 0036
Constitution of India, 1950 — Article 14, 19, 19(1), 300A, 301Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 — Section 2, 5, 6, 7, 7(2)
High Courts07 Dec 1982
Aruna Trading Co. Vs Commissioner of Sales Tax
Allahabad High Court · (1984) 55 STC 236
Uttar Pradesh Trade Tax Act, 1948 — Section 11(8)
High Courts07 Dec 1982
Nabi Raham Vs State of Uttar Pradesh and Others
Allahabad High Court · (1983) 7 ACR 99
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Criminal Procedure Code, 1973 (CrPC) — Section 82, 83
High Courts06 Dec 1982
Smt. Champa and Others Vs State of U.P.
Allahabad High Court · (1983) 7 ACR 154
Criminal Procedure Code, 1973 (CrPC) — Section 162, 164, 386, 407, 414Evidence Act, 1872 — Section 21, 24, 25, 26, 27Penal Code, 1860 (IPC) — Section 120B, 380, 381, 411, 414
High Courts06 Dec 1982
Prakash Chandra Verma Vs Smt. Prakashwati alias Krishna Devi
Allahabad High Court · (1983) 7 ACR 220
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(4)
High Courts06 Dec 1982
Ram Prasad Vs Ganga Prasad and Others
Allahabad High Court · (1982) 12 AHC CK 0005
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 39
High Courts03 Dec 1982
Shantimoy Ray Vs Competent Authority, IAC of I.T. and Others
Allahabad High Court · (1983) 36 CTR 250 : (1984) 145 ITR 365 : (1983) 15 TAXMAN 121
Income Tax Act, 1961 — Section 269A, 269D(1), 269D(2), 269F(6), 269I(1)Income Tax Act, 1961 — Section 269A, 269D(1), 269D(2), 269F(6), 269I(1)Income Tax Act, 1961 — Section 269A, 269D(1), 269D(2), 269F(6), 269I(1)
High Courts03 Dec 1982
Ganesh Das Bajaj Vs 1st Additional District Judge and Others
Allahabad High Court · (1982) 12 AHC CK 0011
Provincial Small Cause Courts Act, 1887 — Section 23, 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30, 30(1), 30(2), 30(6)
High Courts02 Dec 1982
Umesh Chandra Bhardwaj Vs Mahesh Chandra Sharma and Others
Allahabad High Court · AIR 1983 All 290
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, Order 3 Rule 4(1), Order 3 Rule 4(2), Order 3 Rule 4(3), 151Court Fees Act, 1870 — Section 12, 6(3), 6(4), 7Suits Valuation Act, 1887 — Section 4
High Courts02 Dec 1982Dismissed
State of Uttar Pradesh Vs Deveshwar Prasad
Allahabad High Court · (1983) ACJ 646
Motor Vehicles Act, 1988 — Section 110D
High Courts02 Dec 1982Dismissed
Radheshyam Dubey Vs Chandra Bali Singh and Others
Allahabad High Court · (1983) 7 ACR 196
Penal Code, 1860 (IPC) — Section 420, 423, 463, 464, 465
High Courts02 Dec 1982Dismissed
Commissioner of Sales Tax Vs Preetam Singh and Company
Allahabad High Court · (1983) 53 STC 259(1)
Uttar Pradesh Trade Tax Act, 1948 — Section 10(10)(a)(i)
High Courts02 Dec 1982
Jhurai and Others Vs The Deputy Director Consolidation and Others
Allahabad High Court · (1983) RD 90
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11A, 11C, 48, 9, 9AUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 172, 189, 190, 194
High Courts02 Dec 1982
Umesh Chandra Bharadwaj Vs Mahesh Chandra Sharma and Others
Allahabad High Court · AIR 1983 All 290
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, Order 3 Rule 4(2), Order 3 Rule 4(3), 151, 24Court Fees Act, 1870 — Section 12, 6(3), 6(4), 7Suits Valuation Act, 1887 — Section 4
High Courts01 Dec 1982
Virpal Singh and Others Vs U.P. State and Others
Allahabad High Court · (1982) 12 AHC CK 0017
Constitution of India, 1950 — Article 226