High Courts07 Jan 1982Allowed
Virendra Kumar Vs Daya Nand
Allahabad High Court · (1982) AWC 176
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Limitation Act, 1963 — Article 54Specific Relief Act, 1963 — Section 16
COURT ARCHIVE
Allahabad High Court judgments, 1982
777 judgments · page 39 of 39
High Courts07 Jan 1982Allowed
Jagdish Prasad and Others Vs Mauleshwar and Others
Allahabad High Court · AIR 1982 All 162
Hindu Succession Act, 1956 — Section 14(1)Succession Act, 1925 — Section 124, 85Transfer of Property Act, 1882 — Section 21
High Courts07 Jan 1982Dismissed
Sudarshan Prasad and Others Vs Radha Kishun Ram (deceased by LRs.)
Allahabad High Court · AIR 1982 All 218
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 7Criminal Procedure Code, 1973 (CrPC) — Section 145Limitation Act, 1963 — Article 109, 59, 65, 6
High Courts07 Jan 1982Allowed
Ram Bbarosey Vs State of U.P.
Allahabad High Court · (1982) AWC 272
Uttar Pradesh Excise Act, 1910 — Section 60
High Courts07 Jan 1982
Atar Singh Vs State of U.P.
Allahabad High Court · (1982) 6 ACR 200
Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 395
High Courts06 Jan 1982
Ram Das Ashok Kumar Vs Commissioner of Income Tax
Allahabad High Court · (1982) 27 CTR 325 : (1982) 135 ITR 15 : (1982) 10 TAXMAN 96
Income Tax Act, 1961 — Section 184(7)
High Courts06 Jan 1982Allowed
Smt. Bibbe Vs Smt. Ram Kali and Others
Allahabad High Court · AIR 1982 All 248 : (1982) AWC 665
Hindu Marriage Act, 1955 — Section 7
High Courts06 Jan 1982
Poonam Chand Trilok Chand Vs Commissioner of Income Tax
Allahabad High Court · (1982) 27 CTR 320 : (1982) 136 ITR 537 : (1982) 10 TAXMAN 305
Income Tax Act, 1922 — Section 10(1), 10(2)Income Tax Act, 1961 — Section 144, 147, 256(1)
High Courts06 Jan 1982
Ladili Prasad and Another Vs State of U.P.
Allahabad High Court · (1982) 6 ACR 291
Penal Code, 1860 (IPC) — Section 332, 352
High Courts06 Jan 1982
Ram Nath Vs The State
Allahabad High Court · (1982) CriLJ 1014
Prevention of Food Adulteration Act, 1954 — Section 10, 13, 16, 20, 7
High Courts05 Jan 1982Allowed
Sampat Ram Verma Vs Additional District Magistrate (E) and Another
Allahabad High Court · (1982) AWC 131
Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 160, 164(2)
High Courts05 Jan 1982Allowed
Muse and Others Vs Board of Revenue and Others
Allahabad High Court · (1982) AWC 314
High Courts05 Jan 1982Partly Allowed
Dinesh Chandra Sharma Vs Union of India and others
Allahabad High Court · (1982) 01 AHC CK 0038
Constitution of India, 1950 — Article 226, 311
High Courts05 Jan 1982Allowed
Gopi Chand Vs The Board of Revenue U.P. Allahabad and Others
Allahabad High Court · (1982) AWC 307
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts04 Jan 1982Dismissed
Badri Vs District Judge and Others
Allahabad High Court · (1982) AWC 548
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49
High Courts04 Jan 1982Dismissed
Qamaruddin Vs Union of India (UOI)
Allahabad High Court · AIR 1982 All 169
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts04 Jan 1982Allowed
Rajdeo Yadav Vs State of Uttar Pradesh and others
Allahabad High Court · (1982) 01 AHC CK 0036
Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(3)(h)