High Courts18 Jan 1982Allowed
Munna Vs State
Allahabad High Court · (1982) AWC 144 : (1982) CriLJ 884
Prevention of Food Adulteration Act, 1954 — Section 13, 16, 7
COURT ARCHIVE
Allahabad High Court judgments, 1982
777 judgments · page 38 of 39
High Courts18 Jan 1982
Durga Prasad Singh and Others Vs State of U.P. and Others
Allahabad High Court · (1982) 6 ACR 264
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1)Penal Code, 1860 (IPC) — Section 167, 218, 419, 420, 465Uttar Pradesh Panchayat Raj Rules, 1947 — Rule 142, 4
High Courts15 Jan 1982Allowed
Har Saran Dass Dhillan Vs The Sub-Divisional Magistrate and Others
Allahabad High Court · (1982) AWC 294
Uttar Pradesh Panchayat Raj Act, 1947 — Section 95, 95(4)
High Courts15 Jan 1982Dismissed
Krishna Chandra and Others Vs Smt. Kaneez Fatima and Others
Allahabad High Court · (1982) 01 AHC CK 0048
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14, 115, 148Partition Act, 1893 — Section 4Partition Rules, 1893 — Rule 6B
High Courts15 Jan 1982Allowed
Victor Cables Corporation Vs State of Uttar Pradesh and Another
Allahabad High Court · (1982) 50 STC 44
Central Sales Tax Act, 1956 — Section 9Income Tax Act, 1961 — Section 34
High Courts15 Jan 1982
Kumari Sunita Gupta Vs Assistant Commissioner of Income Tax
Allahabad High Court · (1982) 27 CTR 324 : (1982) 136 ITR 672 : (1982) 9 TAXMAN 264
Income Tax Act, 1961 — Section 160, 160(1), 160(2), 161, 166
High Courts15 Jan 1982
BADRI VISHAL TANDON Vs CONTROLLER OF ESTATE DUTY.
Allahabad High Court · (1982) 30 CTR 316 : (1982) 136 ITR 427
Estate Duty Act, 1953 — Section 33, 34
High Courts14 Jan 1982Allowed
Sri Niwas Agrawal and Another Vs State of U.P. and Others
Allahabad High Court · (1983) CriLJ 21
Constitution of India, 1950 — Article 226
High Courts14 Jan 1982
Sri Niwas Agrawal and Another Vs State and Others
Allahabad High Court · (1983) 7 ACR 369
Constitution of India, 1950 — Article 226
High Courts13 Jan 1982
Gopinath Seth Vs Commissioner of Income Tax
Allahabad High Court · (1982) 135 ITR 365
High Courts13 Jan 1982
Arjun Lal Vs Additional Sub Divisional Officer and Others
Allahabad High Court · (1982) 01 AHC CK 0009
Constitution of India, 1950 — Article 226Lekhpals Service Rules, 1958 — Rule 3, 7Uttar Pradesh Land Revenue Act, 1901 — Section 18
High Courts12 Jan 1982Dismissed
Shanker Lal Vs State of U.P. and Others
Allahabad High Court · (1982) 49 STC 320
Uttar Pradesh Sales Tax Rules, 1948 — Rule 77
High Courts12 Jan 1982Allowed
Satish Chandra Vs The District Judge and Another
Allahabad High Court · (1982) AWC 187
Civil Procedure Code, 1908 (CPC) — Section 115, 47Contract Act, 1872 — Section 23, 35, 5Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 134, 154
High Courts12 Jan 1982Dismissed
Smt. Aqlima Bibi and Others Vs Shiv Shanker and Others
Allahabad High Court · AIR 1982 All 158
Easements Act, 1882 — Section 56Limitation Act, 1963 — Article 64, 65Transfer of Property Act, 1882 — Section 105, 7
High Courts12 Jan 1982Allowed
Shri Paul Chandra Vs Durga Dutt
Allahabad High Court · AIR 1982 All 213
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, 47Limitation Act, 1963 — Article 137
High Courts12 Jan 1982
Sheodan Singh and Another Vs Smt. Ladho alias Ladhwati
Allahabad High Court · (1982) 6 ACR 111
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts11 Jan 1982Dismissed
Sobran Singh Vs State of U.P.
Allahabad High Court · (1982) 6 ACR 290
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7
High Courts11 Jan 1982Allowed
Ivan Earsmus Vs Mrs. Zena Erasmus
Allahabad High Court · (1982) AWC 163
Allahabad High Court Rules, 1952 — Rule 6Divorce Act, 1869 — Section 36, 41, 55Hindu Marriage Act, 1955 — Section 24, 28
High Courts11 Jan 1982Disposed Of
Ivan Erasmus Vs Mrs. Zena Erasmus
Allahabad High Court · AIR 1982 All 194
Allahabad High Court Rules, 1952 — Rule 6Divorce Act, 1869 — Section 36, 41Hindu Marriage Act, 1955 — Section 24, 26
High Courts07 Jan 1982Allowed
Babban and Others Vs State of U.P.
Allahabad High Court · (1982) 6 ACR 162
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 307, 323, 326, 34