High Courts02 Feb 1982Disposed Of
Kamta and Others Vs Sajiwan and Others
Allahabad High Court · (1982) 02 AHC CK 0091
Easements Act, 1882 — Section 15, 17, 5
COURT ARCHIVE
Allahabad High Court judgments, 1982
777 judgments · page 36 of 39
High Courts02 Feb 1982Dismissed
State of U.P. Vs Mohan Lal and Another
Allahabad High Court · (1983) 7 ACR 373
Defence of India Rules, 1962 — Rule 114Essential Commodities Act, 1955 — Section 3, 7
High Courts02 Feb 1982Disposed Of
Pran Datt Vs State of U.P.
Allahabad High Court · (1982) 02 AHC CK 0052
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 145
High Courts02 Feb 1982
P.S. Gandhi Vs Commissioner of Wealth-tax
Allahabad High Court · (1982) 28 CTR 71 : (1983) 141 ITR 105 : (1982) 11 TAXMAN 114
Transfer of Property Act, 1882 — Section 106, 116
High Courts02 Feb 1982Dismissed
Baldeo Raj Vs IVth Additional Distt. and Sessions Judge and Others
Allahabad High Court · (1982) AWC 214
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 17
High Courts01 Feb 1982Dismissed
Kailash Kumar Shukla Vs State
Allahabad High Court · (1982) AWC 136
Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 44, 47
High Courts01 Feb 1982Dismissed
Commissioner, Sales Tax and Others Vs Ganesh Flour Mills Co. Ltd.
Allahabad High Court · (1983) 52 STC 24
Uttar Pradesh Sales Tax Act, 1948 — Section 4B(6)
High Courts01 Feb 1982Dismissed
State of U.P. Vs Jai Prakash and Others
Allahabad High Court · (1982) AWC 277
Criminal Procedure Code, 1973 (CrPC) — Section 173(5)Essential Commodities Act, 1955 — Section 2, 3, 7, 7(1), 8Uttar Pradesh Wheat and Wheat Products (Regulation of Trade and Control of Movement) Order, 1974 — Section 6, 6(1)
High Courts01 Feb 1982Dismissed
Lalta Prasad Singh Vs Deputy Director of Consolidation, Mirzapur and Others
Allahabad High Court · AIR 1982 All 240 : (1982) AWC 364
Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48(1), 9A(2)
High Courts01 Feb 1982Allowed
Ban Wari Lal and others Vs Union of India and others
Allahabad High Court · (1982) 02 AHC CK 0055
Constitution of India, 1950 — Article 226, 309Ordnance Factories (Recruitment and Conditions of Services of Class III Personnel) Rules, 1956 — Rule 10(2)
High Courts01 Feb 1982Allowed
Commissioner, Sales Tax Vs Lal Chand
Allahabad High Court · (1983) 53 STC 257
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts29 Jan 1982Dismissed
Bindhyachal Vs Ram Kishun Rai and Others
Allahabad High Court · (1982) AWC 269 : (1982) RD 113
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 10, 11, 12, 7, 8Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 25A
High Courts29 Jan 1982Allowed
Indo International Industries Vs Commissioner, Sales Tax
Allahabad High Court · (1982) 50 STC 249
Constitution of India, 1950 — Article 136Limitation Act, 1963 — Section 5
High Courts29 Jan 1982Allowed
Nagar Swasthya Adhikari, Nagar Mahapalika Vs Ram Kailash and Another
Allahabad High Court · (1982) AWC 223 : (1982) CriLJ 1261
Prevention of Food Adulteration Act, 1954 — Section 16, 20, 7
High Courts29 Jan 1982Dismissed
Rajjan Lal Gupta Vs III Additional District Judge
Allahabad High Court · (1982) AWC 200
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 16(4), 16(5), 18, 35
High Courts29 Jan 1982
Nagar Swasthya Adhikari, Nagar Mahapalika Vs Shri Ram Gupta
Allahabad High Court · (1982) 6 ACR 402
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 22, 9
High Courts28 Jan 1982Allowed
Nagar Swasthya Adhikari, Nagar Mahapalika Vs Ashok Kumar and Another
Allahabad High Court · (1982) 6 ACR 408
Prevention of Food Adulteration Act, 1954 — Section 16, 16(1), 2, 23, 23(1)Prevention of Food Adulteration Rules, 1955 — Rule 12, 22, 44A
High Courts28 Jan 1982Dismissed
Babu and Others Vs The State of Uttar Pradesh
Allahabad High Court · (1982) 6 ACR 211
Penal Code, 1860 (IPC) — Section 395
High Courts28 Jan 1982Allowed
Chiranji Lal Vs The V Addl. District Judge and Others
Allahabad High Court · (1982) AWC 139
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts28 Jan 1982Dismissed
R.R. Engineering Co. Vs Commissioner of Sales Tax
Allahabad High Court · (1983) 52 STC 174
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)