High Courts09 Feb 1982Dismissed
Ganesh Pd. Vs The Board of Revenue and Others
Allahabad High Court · (1982) AWC 391
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209
COURT ARCHIVE
Allahabad High Court judgments, 1982
777 judgments · page 35 of 39
High Courts09 Feb 1982
Commissioner of Income Tax Vs Shankar Cold Storage
Allahabad High Court · (1982) 28 CTR 277 : (1982) 138 ITR 286 : (1982) 9 TAXMAN 253
Income Tax Act, 1961 — Section 263, 80J, 80J(4)
High Courts08 Feb 1982Allowed
Jagdish Singh Vs Superintendent of Police and Others
Allahabad High Court · (1982) AWC 293
Constitution of India, 1950 — Article 226
High Courts08 Feb 1982Dismissed
Lalji Singh Vs District Magistrate and Others
Allahabad High Court · (1982) AWC 202
Uttar Pradesh Kshetra Samiti and Zilla Parishad Adhiniyam, 1961 — Section 140, 237, 239
High Courts08 Feb 1982
Durga Associates, Raipur Vs State of U.P. and Another
Allahabad High Court · AIR 1982 All 490
Constitution of India, 1950 — Article 133, 14, 226
High Courts08 Feb 1982
Smt. Kiran Bala Asthana and Another Vs Bhaire Prasad Srivastava
Allahabad High Court · AIR 1982 All 242
Contract Act, 1872 — Section 14, 17, 18Hindu Marriage Act, 1955 — Section 12(1), 5
High Courts05 Feb 1982Allowed
Budhi Sagar Dubey and others Vs U.P.Public Service Commission, Allahabad
Allahabad High Court · (1982) 02 AHC CK 0053
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226
High Courts05 Feb 1982Dismissed
Raj Bahadur Singh Vs Board of Revenue and Others
Allahabad High Court · (1982) AWC 183 : (1982) RD 4
Civil Procedure Code, 1908 (CPC) — Section 105(2)Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts04 Feb 1982Dismissed
Kamal Brothers and Others Vs The State of Uttar Pradesh and Another
Allahabad High Court · (1983) 54 STC 31
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 35
High Courts04 Feb 1982Dismissed
Geep Industrial Syndicate Limited Vs Union of India (UOI) and Another
Allahabad High Court · (1982) 10 ELT 857
Central Excises and Salt Act, 1944 — Section 2, 3, 35, 36(2), 4
High Courts04 Feb 1982Dismissed
New India Assurance Company Vs Mannu Lal and Others
Allahabad High Court · (1983) ACJ 536 : (1984) 56 CompCas 472
Motor Vehicles Act, 1939 — Section 95, 96, 96(2)Motor Vehicles Act, 1939 — Section 95, 96, 96(2)Motor Vehicles Act, 1939 — Section 95, 96, 96(2)
High Courts04 Feb 1982
Ganesh Dass Ram Gopal Vs Inspecting Assistant Commissioner of Income Tax and Another
Allahabad High Court · (1982) 28 CTR 83 : (1983) 142 ITR 101 : (1982) 11 TAXMAN 150
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 253, 256(1), 274, 274(2)Constitution of India, 1950 — Article 226
High Courts04 Feb 1982Allowed
Jhajhan Singh Vs Ram Singh and Others
Allahabad High Court · (1982) AWC 156 : (1982) RD 22
Evidence Act, 1872 — Section 91, 92Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176
High Courts04 Feb 1982Dismissed
Shyam Nath and Others Vs Durga Prasad etc.
Allahabad High Court · AIR 1982 All 474
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, Order 41 Rule 22(1), 100Limitation Act, 1908 — Article 138, 180, 28
High Courts03 Feb 1982Allowed
M.F. Farooqi Vs U.P. Industrial Cooperative Association Ltd.
Allahabad High Court · (1982) AWC 209
High Courts03 Feb 1982Allowed
Pradyumna Krishna and Others Vs Om Prakash Rati and Another
Allahabad High Court · (1982) AWC 291
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts03 Feb 1982Dismissed
Satya Prakash Vs District Judge and Others
Allahabad High Court · (1982) AWC 234
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 25, 26(4)
High Courts03 Feb 1982Dismissed
Bal Kishun and Another Vs Ghamandi and Others
Allahabad High Court · (1982) AWC 326 : (1982) RD 181
North Western Provinces Tenancy Act, 1901 — Section 22Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A(2)Uttar Pradesh Tenancy Act, 1939 — Section 28(2), 35, 36, 38, 45
High Courts03 Feb 1982
Pradyumna Krishna and Others Vs Om Prakash Rathi and Another
Allahabad High Court · (1982) 6 ACR 195
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts03 Feb 1982Dismissed
Sultan Vs First Additional District Judge and Others
Allahabad High Court · (1982) AWC 262
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 3, 30