High Courts19 Feb 1982Allowed

Basantu Vs State of Uttar Pradesh

Allahabad High Court · (1982) 02 AHC CK 0050

Prevention of Food Adulteration Act, 1954 — Section 10(7), 11(1)(c), 13(2), 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 9
High Courts17 Feb 1982

Basti Ram Vs State

Allahabad High Court · (1982) 6 ACR 468

Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 395