High Courts18 Nov 1982Allowed

Udai Pratap Narain Singh Vs State of U.P. and Others

Allahabad High Court · (1982) 11 AHC CK 0052

Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 37, 38Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 11, 34
High Courts18 Nov 1982

Mazharul Haq Vs Qamaruddin

Allahabad High Court · (1983) 7 ACR 49

Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 117, 145, 145(6)Penal Code, 1860 (IPC) — Section 188, 406, 420
High Courts09 Nov 1982Dismissed

Ayodha Prasad Vs Ram Puri and Others

Allahabad High Court · (1982) 11 AHC CK 0028

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Evidence Act, 1872 — Section 100(1), 114Specific Relief Act, 1963 — Section 31
High Courts04 Nov 1982Allowed

State of U.P. and Another Vs Dharam Singh Mahra

Allahabad High Court · (1982) 11 AHC CK 0031

Civil Procedure Code Amendment Act, 1976 — Order 27 Rule 5Civil Procedure Code, 1908 (CPC) — Order 27 Rule 4, Order 27 Rule 5, Order 5 Rule 1, Order 7 Rule 1, Order 7 Rule 10Sales Tax Laws Validation Act, 1956 — Section 2