High Courts13 Sept 1886Disposed Of
Amir Hasan Vs Ahmad Ali
Allahabad High Court · (1887) ILR (All) 36
COURT ARCHIVE
Allahabad High Court judgments, 1886
149 judgments · page 3 of 8
High Courts30 Aug 1886Dismissed
Queen-Empress Vs Kharga and Others
Allahabad High Court · (1886) ILR (All) 665
Criminal Procedure Code, 1898 (CrPC) — Section 226, 28Penal Code, 1860 (IPC) — Section 109, 301, 304
High Courts24 Aug 1886Allowed
Queen-Empress Vs Girdhari Lal
Allahabad High Court · (1886) ILR (All) 653
Penal Code, 1860 (IPC) — Section 25
High Courts12 Aug 1886
Param Sukh and Others Vs Ram Dayal
Allahabad High Court · (1886) ILR (All) 650
High Courts11 Aug 1886Disposed Of
Prosonno Mai Debi Vs Mansa
Allahabad High Court · (1887) ILR (All) 35
High Courts10 Aug 1886Dismissed
Jiwan Lal and Others Vs Mansa Debi
Allahabad High Court · (1887) ILR (All) 33
High Courts09 Aug 1886
Queen-Empress Vs Ismail Khan and Others
Allahabad High Court · (1886) ILR (All) 649
Penal Code, 1860 (IPC) — Section 452, 459, 511
High Courts09 Aug 1886
Sujan Kuar and Others Vs Gopi Chand and Another
Allahabad High Court · (1886) ILR (All) 646
High Courts06 Aug 1886Disposed Of
Babu Nand Vs Sohawan and Another
Allahabad High Court · (1887) ILR (All) 26
High Courts06 Aug 1886Dismissed
Mahabir Prasad Vs Achobandil Kuari
Allahabad High Court · (1886) ILR (All) 641
High Courts02 Aug 1886Disposed Of
Queen-Empress Vs Lochan
Allahabad High Court · (1886) ILR (All) 635
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302
High Courts02 Aug 1886Dismissed
Bahori Lal Vs Gauri Sahai
Allahabad High Court · (1886) ILR (All) 626
High Courts02 Aug 1886Partly Allowed
Banaspat Singh Vs Chunni Lal
Allahabad High Court · (1887) ILR (All) 23
High Courts02 Aug 1886Dismissed
Lekhraj Singh Vs Ganga Sahai
Allahabad High Court · (1887) ILR (All) 253
High Courts02 Aug 1886Disposed Of
Kanizak Husain and Others Vs Jadu Rai and Another
Allahabad High Court · (1886) ILR (All) 576
Evidence Act, 1872 — Section 167
High Courts30 Jul 1886Dismissed
Muhammad Hasan and Others Vs Nur-Ul-Hasan
Allahabad High Court · (1886) ILR (All) 573
High Courts22 Jul 1886Dismissed
Muhammad Ismail and Others Vs Waris Ali
Allahabad High Court · (1886) ILR (All) 552