COURT ARCHIVE
Allahabad High Court judgments, 1886
149 judgments · page 2 of 8
High Courts22 Nov 1886Allowed
Parsotam Saran, by his guardian Chiranji Vs Mulu and Others
Allahabad High Court · (1887) ILR (All) 68
High Courts19 Nov 1886Disposed Of
Basa Mal and Others Vs Jiwan Ali Beg
Allahabad High Court · (1887) ILR (All) 108
High Courts17 Nov 1886Allowed
Muhammad Suleman Khan and Others Vs Fatima
Allahabad High Court · (1887) ILR (All) 104
High Courts16 Nov 1886Dismissed
Bhagwan Din and Others Vs Bhagwan Sahai
Allahabad High Court · (1887) ILR (All) 97
High Courts15 Nov 1886Dismissed
Janki Vs The Collector of Allahabad
Allahabad High Court · (1887) ILR (All) 64
High Courts15 Nov 1886Dismissed
Queen-Empress Vs Puran and Others
Allahabad High Court · (1887) ILR (All) 85
High Courts15 Nov 1886
Sundar Bibi Vs Bisheshar Nath and Others
Allahabad High Court · (1887) ILR (All) 93
High Courts12 Nov 1886Dismissed
Harsukh Rai Vs Ezid Bakhsh
Allahabad High Court · (1887) ILR (All) 59
High Courts11 Nov 1886Disposed Off
Khushalo Vs Muhammad Husain and Others
Allahabad High Court · (1887) ILR (All) 131
High Courts21 Oct 1886Dismissed
Gulzari Lal Vs Daya Ram and Another
Allahabad High Court · (1887) ILR (All) 46
High Courts19 Oct 1886Dismissed
Bhup Singh and Another Vs Zain-ul-abdin and Others
Allahabad High Court · (1887) ILR (All) 205
High Courts21 Sept 1886Dismissed
Queen-Empress Vs Ishri Singh
Allahabad High Court · (1886) ILR (All) 672
Criminal Procedure Code, 1898 (CrPC) — Section 512Evidence Act, 1872 — Section 33
High Courts20 Sept 1886Dismissed
In Re: Rajah of Kantit
Allahabad High Court · (1886) ILR (All) 668
Criminal Procedure Code, 1898 (CrPC) — Section 216