High Courts22 Jul 1886Allowed
Hasan Ali Vs Maktab Beg and Others
Allahabad High Court · (1886) ILR (All) 551
COURT ARCHIVE
Allahabad High Court judgments, 1886
149 judgments · page 4 of 8
High Courts20 Jul 1886Allowed
Ram Prasad and Others Vs Lalli
Allahabad High Court · (1887) ILR (All) 74
High Courts15 Jul 1886Dismissed
Queen-Empress Vs Abdul Kadir and Another
Allahabad High Court · (1887) ILR (All) 452
High Courts13 Jul 1886Dismissed
Husaini Begam Vs The Collector of Muzaffarnagar and Others
Allahabad High Court · (1887) ILR (All) 11
High Courts12 Jul 1886Disposed Off
Muhammad Husain Khan Vs Ram Sarup and Another
Allahabad High Court · (1887) ILR (All) 9
High Courts08 Jul 1886Allowed
Nand Ram Vs Sita Ram and Another
Allahabad High Court · (1886) ILR (All) 545
High Courts04 Jul 1886Allowed
Surta and Others Vs Ganga and Others
Allahabad High Court · (1885) ILR (All) 875
High Courts02 Jul 1886
Ram Autar Vs Dhanauri and Others
Allahabad High Court · (1886) ILR (All) 540
Registration Act, 1877 — Section 50Transfer of Property Act, 1882 — Section 53
High Courts01 Jul 1886Dismissed
Queen-Empress Vs Ram Narain and Another
Allahabad High Court · (1886) ILR (All) 514
Criminal Procedure Code, 1898 (CrPC) — Section 421
High Courts01 Jul 1886Dismissed
Basant Singh and Others Vs Dhan Singh
Allahabad High Court · (1886) ILR (All) 519
High Courts28 Jun 1886Allowed
Queen-Empress Vs Baldeo and Others
Allahabad High Court · (1886) ILR (All) 509
Penal Code, 1860 (IPC) — Section 460
High Courts26 Jun 1886Dismissed
Queen-Empress Vs Mohan
Allahabad High Court · (1886) ILR (All) 622
Criminal Procedure Code, 1898 (CrPC) — Section 533Penal Code, 1860 (IPC) — Section 304
High Courts22 Jun 1886Dismissed
Ram Autar Vs Deo Dat
Allahabad High Court · (1886) ILR (All) 502
Transfer of Property Act, 1882 — Section 83
High Courts22 Jun 1886Dismissed
Bisheshar Vs Balbhadar and Others
Allahabad High Court · (1886) ILR (All) 495
High Courts21 Jun 1886Allowed
Tarsi Ram Vs Man Singh and Others
Allahabad High Court · (1886) ILR (All) 492
High Courts16 Jun 1886Disposed Of
Champat Vs Shiba and Another
Allahabad High Court · (1886) ILR (All) 393
High Courts16 Jun 1886
Amanat Begam and Another Vs Bhajan Lal and Others
Allahabad High Court · (1886) ILR (All) 438
Court Fees Act, 1870 — Section 7