COURT ARCHIVE
Allahabad High Court judgments, 1886
149 judgments · page 6 of 8
High Courts05 May 1886
Bhagwan Din and Another Vs Paraga Kuar
Allahabad High Court · (1886) ILR (All) 301
High Courts04 May 1886Dismissed
Nura Bibi Vs Jagat Narain and Others
Allahabad High Court · (1886) ILR (All) 295
High Courts04 May 1886Disposed Of
Queen-Empress Vs Janki Prasad and Others
Allahabad High Court · (1886) ILR (All) 293
High Courts30 Apr 1886
Jugal Kishore Vs Hulasiram and Another
Allahabad High Court · (1886) ILR (All) 264
High Courts28 Apr 1886Disposed Of
Mahmmad Salim Vs Nabian Bibi and Others
Allahabad High Court · (1886) ILR (All) 282
High Courts28 Apr 1886Allowed
Ram Sahai and Others Vs The Bank of Bengal
Allahabad High Court · (1886) ILR (All) 262
High Courts28 Apr 1886
Deo Narain Singh and Others Vs Lal Singh and Another
Allahabad High Court · (1886) ILR (All) 279
High Courts27 Apr 1886Allowed
Zainab Begam Vs Manawar Husain Khan and Another
Allahabad High Court · (1886) ILR (All) 277
High Courts22 Apr 1886Disposed Of
Gangadhar and Another Vs Zahurriya and Another
Allahabad High Court · (1886) ILR (All) 446
High Courts21 Apr 1886
Karamat Khan Vs Sami-Ud-Din and Others
Allahabad High Court · (1886) ILR (All) 409
Civil Procedure Code, 1882 — Section 220Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 41
High Courts20 Apr 1886Dismissed
Habib-Un-Nissa and Another Vs Barkat Ali and Another
Allahabad High Court · (1886) ILR (All) 275
High Courts17 Apr 1886Dismissed
Koji Ram Vs Ishar Das and Another
Allahabad High Court · (1886) ILR (All) 273
High Courts16 Apr 1886Dismissed
Behari Lal Vs Habiba Bibi and Others
Allahabad High Court · (1886) ILR (All) 267
High Courts12 Apr 1886Allowed
Radha Kishan Vs Harjas and Others
Allahabad High Court · (1886) ILR (All) 256
High Courts05 Apr 1886
Queen-Empress Vs Dungar and Another
Allahabad High Court · (1886) ILR (All) 252