High CourtsFull Bench(1886) 07 AHC CK 0012

Surta and Others vs Ganga and Others

Allahabad High Court · Decided on 4 July 1886 · Citation: (1885) ILR (All) 875

HON’BLE JUDGES
W. Comer Petheram, C.J · Tyrrell, J · Straight, J · Brodhurst, J
RESULT
Allowed

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Judgment

3 paragraphs · 33 words

W. Comer Petheram, C.J.—For the reasons stated in the judgment of Mr. Justice Mahmood, I am of opinion that this application must be allowed with costs.

Straight, Brodhurst, and Tyrrell, JJ.

2.

Concurred.