High Courts29 Nov 1915Dismissed
Ram Ugrah Pande and Others Vs Achraj Nath Pande and Others
Allahabad High Court · AIR 1915 All 369 : (1916) ILR (All) 85
Limitation Act, 1963 — Section 14, 5
COURT ARCHIVE
Allahabad High Court judgments, 1915
438 judgments · page 3 of 22
High Courts29 Nov 1915Disposed Of
Jiban Kunwar Vs Gobind Das
Allahabad High Court · (1916) ILR (All) 56
Stamp Act, 1899 — Section 57
High Courts29 Nov 1915
Salik Ram Vs Barati Lal
Allahabad High Court · (1916) ILR (All) 107
Transfer of Property Act, 1882 — Section 6
High Courts29 Nov 1915
Barati Lal Vs Salik Ram
Allahabad High Court · AIR 1915 All 441 : 31 Ind. Cas. 919
Transfer of Property Act, 1882 — Section 6
High Courts29 Nov 1915
Har Narain and Others Vs Bishambhar Nath and Others
Allahabad High Court · AIR 1915 All 340 : 31 Ind. Cas. 907
High Courts27 Nov 1915Allowed
Mahabir Prasad and Another Vs Muhammad Mashiyatullah
Allahabad High Court · AIR 1916 All 108 : 32 Ind. Cas. 174
Evidence Act, 1872 — Section 94
High Courts27 Nov 1915Dismissed
Chutta Vs Emperor
Allahabad High Court · 32 Ind. Cas. 145
Criminal Procedure Code, 1898 (CrPC) — Section 284Penal Code, 1860 (IPC) — Section 397
High Courts27 Nov 1915
Masiat-Ullah Vs Mahabir Prasad and Another
Allahabad High Court · (1916) ILR (All) 103
High Courts26 Nov 1915Disposed Of
Abid Ali Vs Imam Ali and Another
Allahabad High Court · AIR 1916 All 130 : (1916) ILR (All) 92 : 32 Ind. Cas. 177
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts26 Nov 1915Allowed
Jaswant Rai and Others Vs Ram Sarup and Others
Allahabad High Court · (1916) ILR (All) 82
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts26 Nov 1915
Ram Sarup and Others Vs Jaswant Rai and Others
Allahabad High Court · AIR 1915 All 335(2) : 31 Ind. Cas. 906
Limitation Act, 1963 — Article 179
High Courts25 Nov 1915Dismissed
Sital Prasad Vs Lal Bahadur and Another
Allahabad High Court · AIR 1915 All 382 : 31 Ind. Cas. 902
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Registration Act, 1908 — Section 17
High Courts25 Nov 1915
Jawahir Mal and Others Vs Udai Ram and Others
Allahabad High Court · AIR 1915 All 359 : 31 Ind. Cas. 891
High Courts25 Nov 1915
Lal Bahadur Vs Sital Prasad and Gobind Prasad
Allahabad High Court · (1916) ILR (All) 75
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Registration Act, 1908 — Section 17
High Courts23 Nov 1915Allowed
Emperor Vs Kalka Prasad
Allahabad High Court · (1916) ILR (All) 42
Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 409, 477A
High Courts22 Nov 1915Dismissed
Bishambhar Nath and Another Vs Har Narain and Another
Allahabad High Court · (1916) ILR (All) 83
High Courts22 Nov 1915
Mumtaz Begam Vs Khetra and Inam Ali Khan
Allahabad High Court · (1916) ILR (All) 72
High Courts22 Nov 1915
Nuri Mian Vs The Ganges Sugar Works, Ltd.
Allahabad High Court · AIR 1916 All 243 : 32 Ind. Cas. 360
Civil Procedure Code, 1908 (CPC) — Section 109(a)
High Courts15 Nov 1915Dismissed
Har Prasad Vs Mukand Lal
Allahabad High Court · AIR 1915 All 376 : 31 Ind. Cas. 882
High Courts15 Nov 1915Dismissed
Gauri Rai and Others Vs Musammat Bhaggina
Allahabad High Court · AIR 1915 All 476 : 31 Ind. Cas. 873
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27