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Allahabad High Court judgments, 1915

438 judgments · page 22 of 22

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High Courts22 Jan 1915Dismissed

Durga Prasad and Another Vs Kanhai Ram

Allahabad High Court · (1915) ILR (All) 223

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High Courts21 Jan 1915Allowed

Jagarnath Gir Vs Tirguna Nand and Others

Allahabad High Court · 28 Ind. Cas. 139

Specific Relief Act, 1877 — Section 42
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High Courts21 Jan 1915Disposed Of

Jagannath Gir Vs Tirguna Nand and Others

Allahabad High Court · AIR 1915 All 104 : (1915) ILR (All) 185

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High Courts19 Jan 1915Dismissed

Indar Pal and Another Vs The Imperial Bank

Allahabad High Court · AIR 1915 All 126 : 28 Ind. Cas. 593

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High Courts19 Jan 1915Dismissed

The Imperlal Bank Vs Indar Pal and Another

Allahabad High Court · (1915) ILR (All) 214

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High Courts19 Jan 1915Allowed

Kifayatullah Vs Municipal Board of Ajmere

Allahabad High Court · (1915) ILR (All) 220

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High Courts19 Jan 1915

The Municipal Committee of Ajmere Vs Kifayatullah

Allahabad High Court · AIR 1915 All 10(2) : 28 Ind. Cas. 143

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High Courts18 Jan 1915Dismissed

Musammat Dulari and Another Vs Lal Bahadur Singh

Allahabad High Court · AIR 1915 All 136 : 28 Ind. Cas. 129

Contract Act, 1872 — Section 16
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High Courts16 Jan 1915Dismissed

Bachcha and Others Vs Shiam Lal

Allahabad High Court · AIR 1915 All 87 : 28 Ind. Cas. 622

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High Courts14 Jan 1915Allowed

Bhagwan Dayal and Another Vs Param Sukh Das

Allahabad High Court · AIR 1917 All 477 : (1915) ILR (All) 179

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High Courts13 Jan 1915Dismissed

Renka and Another and Bhola Nath Vs Nannhu Mal and Others

Allahabad High Court · 28 Ind. Cas. 896

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High Courts13 Jan 1915Dismissed

Bhola Nath Vs Renka and Another and Nannhu Mal and Others

Allahabad High Court · (1915) ILR (All) 177

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High Courts13 Jan 1915

Gaya Prasad Tewari and Others Vs Ram Phal Misir

Allahabad High Court · AIR 1915 All 5(2) : 28 Ind. Cas. 21

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High Courts12 Jan 1915Dismissed

Islam Fatima and Others Vs Pothi Ram and Others

Allahabad High Court · (1915) ILR (All) 212

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High Courts12 Jan 1915

Mathura Prasad Vs Ram Charan Lal

Allahabad High Court · (1915) ILR (All) 208

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High Courts12 Jan 1915

Mathura Prasad Vs Ramcharan Lal

Allahabad High Court · 28 Ind. Cas. 261

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High Courts11 Jan 1915Dismissed

Abharan Singh and Others Vs Lal Bahadur Singh

Allahabad High Court · (1915) ILR (All) 165

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High Courts08 Jan 1915Allowed

Chhajju Vs Ayub Ahmad

Allahabad High Court · AIR 1915 All 112 : 28 Ind. Cas. 132

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