High Courts16 Feb 1915Dismissed
Dumi Chand Vs Arja Nand and Others
Allahabad High Court · (1915) ILR (All) 272
COURT ARCHIVE
Allahabad High Court judgments, 1915
438 judgments · page 20 of 22
High Courts16 Feb 1915
Duni Chand Vs Arja Nand and Another
Allahabad High Court · AIR 1915 All 158 : 28 Ind. Cas. 687
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts15 Feb 1915Dismissed
Manorath Choube and Others Vs Musammat Sumera and Others
Allahabad High Court · AIR 1915 All 170 : 28 Ind. Cas. 454
High Courts11 Feb 1915Dismissed
Diwan and Others Vs Buddhu and Others
Allahabad High Court · (1915) ILR (All) 267
High Courts11 Feb 1915
Budhu and Others Vs Dewan and Others
Allahabad High Court · AIR 1915 All 34 : 28 Ind. Cas. 265
High Courts11 Feb 1915
Kallu and Another Vs Parbhu Lal
Allahabad High Court · 28 Ind. Cas. 438
Contract Act, 1872 — Section 16
High Courts10 Feb 1915Dismissed
Har Narain and Others Vs Balwant Singh and Others
Allahabad High Court · AIR 1915 All 172(1) : 28 Ind. Cas. 452
North Western Provinces Tenancy Act, 1901 — Section 79
High Courts10 Feb 1915Dismissed
Mallah Vs Behari and Another
Allahabad High Court · AIR 1915 All 138 : 28 Ind. Cas. 276
High Courts10 Feb 1915
Abdul Khaliq Vs Emperor Through Khalaq Singh
Allahabad High Court · AIR 1915 All 144 : 28 Ind. Cas. 329
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts09 Feb 1915Disposed Of
In Re: Mahraj Someshar Dut
Allahabad High Court · AIR 1915 All 198 : 28 Ind. Cas. 348
Stamp Act, 1899 — Section 4
High Courts09 Feb 1915Disposed Of
In Re: Stamp Reference by the Board of Revenue
Allahabad High Court · (1915) ILR (All) 264
High Courts09 Feb 1915Dismissed
Indraj Vs Brother Clement, Missionary
Allahabad High Court · AIR 1915 All 51(1) : (1915) ILR (All) 262
High Courts09 Feb 1915
Dina Vs Harkishen Das and Others
Allahabad High Court · AIR 1915 All 140 : 28 Ind. Cas. 298
North Western Provinces Tenancy Act, 1901 — Section 57(b)
High Courts09 Feb 1915
Din Dayal Vs Ramdhan
Allahabad High Court · AIR 1915 All 143(1) : 28 Ind. Cas. 306
High Courts08 Feb 1915Dismissed
Anand Sarup and Others Vs Asad Ali
Allahabad High Court · AIR 1915 All 106 : 28 Ind. Cas. 602
High Courts08 Feb 1915Allowed
Sher Khan and Others Vs Debi Prasad
Allahabad High Court · AIR 1915 All 84 : 28 Ind. Cas. 552
North Western Provinces Tenancy Act, 1901 — Section 107
High Courts08 Feb 1915Allowed
Ramjas Mal Vs Zaharya Singh
Allahabad High Court · AIR 1915 All 236 : 28 Ind. Cas. 358
High Courts08 Feb 1915Allowed
Debi Prasad Vs Sher Khan and Others
Allahabad High Court · (1915) ILR (All) 254
High Courts08 Feb 1915
The Collector of Benares in Charge of the Court of Wards and Another Vs Shiam Das and Others
Allahabad High Court · AIR 1915 All 29(2) : 28 Ind. Cas. 302
North Western Provinces Tenancy Act, 1901 — Section 79
High Courts08 Feb 1915
Kishen Ballabh Vs Chure Mal and Another
Allahabad High Court · AIR 1915 All 228 : 28 Ind. Cas. 390