High Courts09 Mar 1915
Sahdeo Gir Vs Deo Dutt Misir and Others
Allahabad High Court · 29 Ind. Cas. 50
Civil Procedure Code, 1908 (CPC) — Section 152Civil Procedure Code, 1908 (CPC) — Section 152Civil Procedure Code, 1908 (CPC) — Section 152
COURT ARCHIVE
Allahabad High Court judgments, 1915
438 judgments · page 18 of 22
High Courts09 Mar 1915
Parsotam Rao Tantia and Another Vs Radha Bai and Another
Allahabad High Court · 28 Ind. Cas. 953
High Courts08 Mar 1915Dismissed
Maharaj Narain Sheopuri and Another Vs Shashi Shekhareshwar Roy
Allahabad High Court · AIR 1915 All 197 : 29 Ind. Cas. 53
Civil Procedure Code, 1908 (CPC) — Section 9Specific Relief Act, 1877 — Section 42Civil Procedure Code, 1908 (CPC) — Section 9
High Courts08 Mar 1915Allowed
Musammat Munna Kunwar Vs Venaik Ram and Another
Allahabad High Court · 28 Ind. Cas. 861
High Courts08 Mar 1915Dismissed
Murari Lal and Another Vs Badan
Allahabad High Court · (1915) ILR (All) 309
High Courts08 Mar 1915
Badan Vs Murari Lal and Another
Allahabad High Court · AIR 1915 All 242 : 28 Ind. Cas. 973
Transfer of Property Act, 1882 — Section 101Transfer of Property Act, 1882 — Section 101Transfer of Property Act, 1882 — Section 101
High Courts06 Mar 1915Dismissed
Juggi Lal and Others Vs Kishen Lal and Others
Allahabad High Court · AIR 1915 All 78 : 28 Ind. Cas. 949
Limitation Act, 1963 — Article 60Limitation Act, 1963 — Article 60Limitation Act, 1963 — Article 60
High Courts06 Mar 1915Dismissed
Kishan Lal Vs Juggi Lal, Mool Chand and Others
Allahabad High Court · (1915) ILR (All) 292
High Courts05 Mar 1915Disposed Of
Shanker Singh Vs Musammat Rekha and Another
Allahabad High Court · 28 Ind. Cas. 969
Limitation Act, 1908 — Article 57Provincial Small Cause Courts Act, 1887 — Section 25Limitation Act, 1908 — Article 57
High Courts05 Mar 1915Dismissed
The Rohilkhand and Kumaun Railway Co. Vs Ismail Khan
Allahabad High Court · 29 Ind. Cas. 207
High Courts05 Mar 1915
Hakim Muhammad Hamid Ali Khan Vs Muhammad Asghar Ali Khan and Others
Allahabad High Court · AIR 1915 All 22 : 28 Ind. Cas. 825
High Courts04 Mar 1915
Ram Naresh Lal and Others Vs Sadhu Saran Lal and Others
Allahabad High Court · AIR 1915 All 39 : 28 Ind. Cas. 585
High Courts04 Mar 1915
Naikram Vs Jawala Prasad
Allahabad High Court · AIR 1915 All 216 : 28 Ind. Cas. 680
Transfer of Property Act, 1882 — Section 3H
High Courts04 Mar 1915
Mahabir Prosad Vs Ram Tawakal and Others
Allahabad High Court · AIR 1915 All 64(1) : 28 Ind. Cas. 838
North Western Provinces Tenancy Act, 1901 — Section 194North Western Provinces Tenancy Act, 1901 — Section 194North Western Provinces Tenancy Act, 1901 — Section 194
High Courts26 Feb 1915Dismissed
Ismail Khan Vs Emperor
Allahabad High Court · AIR 1915 All 273 : 28 Ind. Cas. 655
Post Office Act, 1898 — Section 61, 70
High Courts26 Feb 1915
Badri Das and Others Vs Sheo Nath Singh
Allahabad High Court · AIR 1915 All 62(1) : 28 Ind. Cas. 816
Provincial Insolvency Act, 1920 — Section 13
High Courts26 Feb 1915
Musammat Fakhran Vs Rajab Ali Khan and Others
Allahabad High Court · AIR 1915 All 160(1) : 28 Ind. Cas. 948
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts25 Feb 1915Dismissed
Goswami Sri Gopal Lalji Maharaj Vs Goswami Sri Girdhar Lalji and Others
Allahabad High Court · AIR 1915 All 44 : 28 Ind. Cas. 715
High Courts25 Feb 1915
Muhammad Hasan Askari Vs Niaz Husain and Others
Allahabad High Court · AIR 1915 All 233 : 29 Ind. Cas. 213