High Courts23 Feb 1915Disposed Of
Shafaat-Ullah Vs Izzat-Ullah and Others
Allahabad High Court · 28 Ind. Cas. 677
Transfer of Property Act, 1882 — Section 95
COURT ARCHIVE
Allahabad High Court judgments, 1915
438 judgments · page 19 of 22
High Courts23 Feb 1915Dismissed
Dodraj and Others Vs Musammat Natho
Allahabad High Court · AIR 1915 All 177(2) : 28 Ind. Cas. 597
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6
High Courts22 Feb 1915Dismissed
Nathu Mal Vs Kishori Lal Singh and Others
Allahabad High Court · AIR 1915 All 69 : 28 Ind. Cas. 886
Civil Procedure Code, 1908 (CPC) — Section 92Civil Procedure Code, 1908 (CPC) — Section 92Civil Procedure Code, 1908 (CPC) — Section 92
High Courts22 Feb 1915
Jamiluddin and Others Vs Hafiz Abdul Majid
Allahabad High Court · AIR 1915 All 218 : 28 Ind. Cas. 674
High Courts22 Feb 1915
Raghunath Das Vs Kishen Lal and Others
Allahabad High Court · AIR 1915 All 208(2) : 28 Ind. Cas. 854
Civil Procedure Code, 1908 (CPC) — Section 92Civil Procedure Code, 1908 (CPC) — Section 92Civil Procedure Code, 1908 (CPC) — Section 92
High Courts19 Feb 1915Dismissed
Emperor Through Sessions Judge of Cawnpore Vs Abdul Razzak and Another
Allahabad High Court · 28 Ind. Cas. 652
Criminal Procedure Code, 1898 (CrPC) — Section 193(2)
High Courts19 Feb 1915Dismissed
Kedar Rai and Another Vs Sheopal Rai and Another
Allahabad High Court · AIR 1915 All 211 : 28 Ind. Cas. 852
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4
High Courts19 Feb 1915Allowed
Zahir Singh Vs Emperor
Allahabad High Court · AIR 1915 All 110 : 28 Ind. Cas. 646
Criminal Procedure Code, 1898 (CrPC) — Section 195, 537
High Courts19 Feb 1915Dismissed
Jadunandan and Others Vs Sheobalak
Allahabad High Court · AIR 1915 All 82 : 28 Ind. Cas. 601
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)
High Courts19 Feb 1915Dismissed
Emperor Vs Abdur Razzak and Another
Allahabad High Court · (1915) ILR (All) 286
High Courts18 Feb 1915Dismissed
Musammat Sundar Kunwar Vs Dina Nath and Others
Allahabad High Court · 28 Ind. Cas. 432
High Courts18 Feb 1915Dismissed
Jamna Kunwar Vs Ramhit Singh and Another
Allahabad High Court · AIR 1915 All 166 : 28 Ind. Cas. 496
High Courts18 Feb 1915Dismissed
Sundar Kunwar Vs Dina Nath and Others
Allahabad High Court · AIR 1915 All 282 : (1915) ILR (All) 280
High Courts17 Feb 1915Allowed
The Ganges Sugar Works Ltd. Vs Nuri Miah
Allahabad High Court · 28 Ind. Cas. 384
Companies Act, 1956 — Section 96
High Courts17 Feb 1915Dismissed
Kishori Lal and Others Vs Rang Lal Kunwar and Others
Allahabad High Court · (1915) ILR (All) 278
High Courts17 Feb 1915Disposed Of
Ganges Sugar Works Ld. Vs Nuri Miah
Allahabad High Court · AIR 1915 All 284 : (1915) ILR (All) 273
High Courts17 Feb 1915
Rang Lal Kuar and Others Vs Kishori Lal and Others
Allahabad High Court · AIR 1915 All 57 : 28 Ind. Cas. 278
North Western Provinces Tenancy Act, 1901 — Section 21(2)
High Courts17 Feb 1915
Ibrahimji Vs Hasanuddin Khan
Allahabad High Court · AIR 1915 All 231 : 28 Ind. Cas. 381
Limitation Act, 1963 — Article 182(5)
High Courts17 Feb 1915
Thakur Mordhaj Singh Vs Jahangiri Mal and Others
Allahabad High Court · 28 Ind. Cas. 428
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33