High Courts08 Feb 1915
Mohammad Husain Vs Mohammadi Bibi and Others
Allahabad High Court · AIR 1915 All 67(1) : 28 Ind. Cas. 600
COURT ARCHIVE
Allahabad High Court judgments, 1915
438 judgments · page 21 of 22
High Courts07 Feb 1915
Pandit Sant Lal Vs Lala Sri Newas Das
Allahabad High Court · 32 Ind. Cas. 1005
High Courts05 Feb 1915Dismissed
Afzal Shah Vs Muhammad Abdul Karim Khan
Allahabad High Court · AIR 1915 All 256 : 29 Ind. Cas. 633
High Courts05 Feb 1915Dismissed
Muhammad Abdul Karim Khan Vs Afzul Shah
Allahabad High Court · (1915) ILR (All) 232
High Courts05 Feb 1915Disposed Of
Khushhali Ram Vs Bholar Mal and Others
Allahabad High Court · (1915) ILR (All) 252
High Courts05 Feb 1915
Khushhaliram Vs Bholar Mal and Others
Allahabad High Court · AIR 1915 All 81(1) : 28 Ind. Cas. 573
Provincial Insolvency Act, 1907 — Section 36
High Courts02 Feb 1915Dismissed
Sukhdevi Kunwar Vs Har Prasad
Allahabad High Court · (1915) ILR (All) 241
High Courts02 Feb 1915
Har Prasad Vs Sukhdevi Kunwar
Allahabad High Court · AIR 1915 All 180 : 28 Ind. Cas. 561
High Courts01 Feb 1915Dismissed
Najm-Un-Nissa Bibi Vs Amina Bibi and Others
Allahabad High Court · AIR 1916 All 253(1) : (1915) ILR (All) 233
High Courts30 Jan 1915Dismissed
Naurang and Another Vs Emperor
Allahabad High Court · 28 Ind. Cas. 651
Penal Code, 1860 (IPC) — Section 498
High Courts30 Jan 1915
Narain Sarup and Others Vs Nanda
Allahabad High Court · AIR 1915 All 115 : 28 Ind. Cas. 568
North Western Provinces Tenancy Act, 1901 — Section 202Transfer of Property Act, 1882 — Section 106
High Courts28 Jan 1915Disposed Of
Emperor Vs Paras Ram Dube
Allahabad High Court · AIR 1915 All 184 : (1915) ILR (All) 187
High Courts28 Jan 1915Dismissed
Emperor Vs Raja Singh and Others
Allahabad High Court · (1915) ILR (All) 230
High Courts28 Jan 1915
Raja Singh and Others Vs Emperor
Allahabad High Court · AIR 1915 All 15(2) : 28 Ind. Cas. 734
Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts27 Jan 1915Dismissed
Richha and Others Vs Emperor
Allahabad High Court · 28 Ind. Cas. 737
Criminal Procedure Code, 1898 (CrPC) — Section 408(b)
High Courts27 Jan 1915Disposed Of
Mohammad Ahmad Said Khan Vs Masih-Ul-Lah Khan
Allahabad High Court · AIR 1915 All 229 : 28 Ind. Cas. 387
Evidence Act, 1872 — Section 43
High Courts27 Jan 1915
Haji Moulvi Wazir Ahmad Vs Daya Kishun
Allahabad High Court · AIR 1915 All 226 : 28 Ind. Cas. 352
High Courts26 Jan 1915
Mahabir Sahu Vs Bhirgu Rai and Others
Allahabad High Court · AIR 1915 All 54 : 28 Ind. Cas. 270
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72(3), 104(2)
High Courts26 Jan 1915
Emperor Vs Dip Narain
Allahabad High Court · 28 Ind. Cas. 663
Penal Code, 1860 (IPC) — Section 417
High Courts25 Jan 1915Allowed
Muhammad Masihullah Khan and Another Vs Jarao Bai and Others
Allahabad High Court · AIR 1915 All 88 : (1915) ILR (All) 226