High Courts19 Mar 1915
Puran Nath Sadhak Vs Atwargir
Allahabad High Court · AIR 1915 All 255 : 29 Ind. Cas. 217
Provincial Insolvency Act, 1907 — Section 4(6)
COURT ARCHIVE
Allahabad High Court judgments, 1915
438 judgments · page 17 of 22
High Courts19 Mar 1915
Sunder Lal and Others Vs Dharam Pal and Others
Allahabad High Court · AIR 1915 All 75 : 28 Ind. Cas. 878
High Courts17 Mar 1915Disposed Of
Panna Lal Vs Rameshar Sahai
Allahabad High Court · 29 Ind. Cas. 403
Limitation Act, 1963 — Article 134, 148
High Courts17 Mar 1915Dismissed
Bharat Indu and Others Vs Gobardhan Das and Others
Allahabad High Court · AIR 1915 All 201 : 28 Ind. Cas. 901
Transfer of Property Act, 1882 — Section 90Transfer of Property Act, 1882 — Section 90Transfer of Property Act, 1882 — Section 90
High Courts16 Mar 1915Allowed
The Secretary of State for India Vs Jwahir Lal
Allahabad High Court · AIR 1915 All 290 : 29 Ind. Cas. 146
Pensions Act, 1871 — Section 4, 6Pensions Act, 1871 — Section 4, 6Pensions Act, 1871 — Section 4, 6
High Courts16 Mar 1915Disposed Of
Jawahir Lal Vs The Secretary of State for India in Council
Allahabad High Court · (1915) ILR (All) 338
High Courts16 Mar 1915Dismissed
Shashi Shekhareshwar Roy Vs Maharaj Narain Sheopuri and Another
Allahabad High Court · (1915) 03 AHC CK 0028
High Courts16 Mar 1915
Musammat Phul Bibi Vs Zahur Ali and Others
Allahabad High Court · AIR 1915 All 214 : 28 Ind. Cas. 849
High Courts16 Mar 1915
Musammat Fatima Bibi Vs Musammat Hamida Bibi and Others
Allahabad High Court · AIR 1915 All 118 : 28 Ind. Cas. 587
Provincial Small Cause Courts Act, 1887 — Article 41
High Courts13 Mar 1915Allowed
Mehdi Hasan Vs Bacha Pande
Allahabad High Court · AIR 1915 All 114(1) : 28 Ind. Cas. 691
High Courts13 Mar 1915Disposed Of
Emperor Vs Bhajan Tewari
Allahabad High Court · (1915) ILR (All) 334
High Courts13 Mar 1915
Bhajan Tewari Vs Emperor
Allahabad High Court · AIR 1915 All 283 : 29 Ind. Cas. 89
Civil Procedure Code, 1908 (CPC) — Section 70Civil Procedure Code, 1908 (CPC) — Section 70Civil Procedure Code, 1908 (CPC) — Section 70
High Courts12 Mar 1915
Deo Dutt Pande and Others Vs Kauleshar Dube and Others
Allahabad High Court · 28 Ind. Cas. 843
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts11 Mar 1915
Emperor Vs Gangua
Allahabad High Court · AIR 1915 All 245 : (1915) ILR (All) 331 : 29 Ind. Cas. 323
High Courts10 Mar 1915Dismissed
Musammat Afzal Begam Vs Musammat Akhari Khanam and Others
Allahabad High Court · AIR 1915 All 123 : 28 Ind. Cas. 857
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)
High Courts10 Mar 1915Allowed
Chhabile Ram and Another Vs Durga Prasad and Others
Allahabad High Court · (1915) ILR (All) 296
High Courts10 Mar 1915Dismissed
Akbari Khanum and Others Vs Afzal Begam
Allahabad High Court · (1915) 03 AHC CK 0021
High Courts10 Mar 1915
Chhabila Ram and Another Vs Durga Prasad and Others
Allahabad High Court · AIR 1915 All 59 : 28 Ind. Cas. 681
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts09 Mar 1915Dismissed
Radha Bai and Another Vs Parsotam Rao Tantia and Another
Allahabad High Court · (1915) ILR (All) 318
High Courts09 Mar 1915Allowed
Sahadeo Gir Vs Deo Dutt Misir and Others
Allahabad High Court · AIR 1915 All 188 : (1915) ILR (All) 323