High Courts29 Mar 1915Dismissed
Dharam Singh and Another Vs Joti Prasad
Allahabad High Court · AIR 1915 All 186 : (1915) ILR (All) 355
COURT ARCHIVE
Allahabad High Court judgments, 1915
438 judgments · page 16 of 22
High Courts29 Mar 1915Dismissed
In Re: A Mukhatar
Allahabad High Court · AIR 1915 All 375(2) : 30 Ind. Cas. 145
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts27 Mar 1915Allowed
Parma Vs Nek Ram
Allahabad High Court · AIR 1915 All 172(2) : 29 Ind. Cas. 133
Civil Procedure Code, 1908 (CPC) — Section 151Probate and Administration Act, 1881 — Section 50Civil Procedure Code, 1908 (CPC) — Section 151
High Courts26 Mar 1915Disposed Of
Emperor Vs Mohan Lal
Allahabad High Court · 29 Ind. Cas. 65
Criminal Procedure Code, 1898 (CrPC) — Section 423(1)(b), 439(3)Criminal Procedure Code, 1898 (CrPC) — Section 423(1)(b), 439(3)Criminal Procedure Code, 1898 (CrPC) — Section 423(1)(b), 439(3)
High Courts26 Mar 1915
Rasul Khan and Others Vs Emperor
Allahabad High Court · AIR 1915 All 281 : 29 Ind. Cas. 91
Penal Code, 1860 (IPC) — Section 302Penal Code, 1860 (IPC) — Section 302Penal Code, 1860 (IPC) — Section 302
High Courts24 Mar 1915Dismissed
Chummun Prasad Choube and Another Vs Pranpat Choube and Others
Allahabad High Court · AIR 1915 All 301 : 29 Ind. Cas. 166
High Courts24 Mar 1915Dismissed
Emperor Vs Mukhtar Ahmad and Another
Allahabad High Court · (1915) ILR (All) 353
High Courts24 Mar 1915Dismissed
Rambodh Singh Vs Lakhpati, Ram Raj Singh and Another
Allahabad High Court · (1915) ILR (All) 350
High Courts24 Mar 1915
Jwala Pershad Sahu Vs Bigalram Mandwari
Allahabad High Court · AIR 1915 All 196 : 28 Ind. Cas. 905
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, Order 17 Rule 2, Order 9 Rule 8Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, Order 17 Rule 2, Order 9 Rule 8Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, Order 17 Rule 2, Order 9 Rule 8
High Courts24 Mar 1915
Mukhtar Ahmad and Another Vs Emperor
Allahabad High Court · AIR 1915 All 208(1) : 29 Ind. Cas. 335
Penal Code, 1860 (IPC) — Section 323, 332
High Courts23 Mar 1915Dismissed
Abdul Salam Khan Vs Secretary of State for India in Council
Allahabad High Court · (1915) ILR (All) 347
High Courts23 Mar 1915Allowed
Secretary of State for India in Council Vs Abdul Salam Khan
Allahabad High Court · AIR 1915 All 477 : 30 Ind. Cas. 245
Land Acquisition Act, 1894 — Section 35, 36(2)
High Courts23 Mar 1915
The Collector of Meerut Vs Umrao Singh
Allahabad High Court · AIR 1915 All 159 : 29 Ind. Cas. 220
High Courts22 Mar 1915Disposed Of
Janki Prasad Vs Parmeshwar Din Pandey
Allahabad High Court · AIR 1915 All 240 : 29 Ind. Cas. 975
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Article 164
High Courts22 Mar 1915Dismissed
Emperor Vs Tilak Pandey and Others
Allahabad High Court · (1915) ILR (All) 344
High Courts22 Mar 1915
Tilak Pandey and Others Vs Emperor
Allahabad High Court · AIR 1915 All 135 : 29 Ind. Cas. 97
Criminal Procedure Code, 1898 (CrPC) — Section 476Criminal Procedure Code, 1898 (CrPC) — Section 476Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts20 Mar 1915Dismissed
Moti Lal Vs Gangadhar and Others
Allahabad High Court · AIR 1915 All 171 : 29 Ind. Cas. 176
Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115