High Courts27 Apr 1915Dismissed
Amir Shah and Others Vs Tula Pande and Others
Allahabad High Court · AIR 1915 All 314 : 29 Ind. Cas. 292
Limitation Act, 1908 — Article 134, 10
COURT ARCHIVE
Allahabad High Court judgments, 1915
438 judgments · page 14 of 22
High Courts26 Apr 1915Dismissed
Padarath Tewari Vs Baz Singh and Others
Allahabad High Court · 29 Ind. Cas. 264
High Courts26 Apr 1915
Nand Kishore Vs Suraj Mal and Others
Allahabad High Court · AIR 1915 All 308 : (1915) ILR (All) 429 : 29 Ind. Cas. 998
High Courts26 Apr 1915
Jhandu Mal and Another Vs Karan Singh and Others
Allahabad High Court · AIR 1915 All 267 : (1915) ILR (All) 426 : 29 Ind. Cas. 606
High Courts26 Apr 1915
Bhagirathi Noniya Vs Sukhdeo Noniya
Allahabad High Court · AIR 1915 All 323 : 29 Ind. Cas. 144
Civil Procedure Code, 1908 (CPC) — Section 152Civil Procedure Code, 1908 (CPC) — Section 152Civil Procedure Code, 1908 (CPC) — Section 152
High Courts23 Apr 1915
Amir Singh Vs Chhattar Singh and Another
Allahabad High Court · AIR 1915 All 311 : 29 Ind. Cas. 274
High Courts23 Apr 1915
Dori Lal Vs Sewak Ram and Another
Allahabad High Court · AIR 1915 All 261 : 29 Ind. Cas. 988
Negotiable Instruments Act, 1881 (NI) — Section 78
High Courts23 Apr 1915
Bishunath Shukul Vs Ganesh Datt Shukul
Allahabad High Court · AIR 1915 All 310(1) : 29 Ind. Cas. 1002
High Courts22 Apr 1915Dismissed
Makhdoom Bakhsh Shah and Others Vs Hashim Ali
Allahabad High Court · AIR 1915 All 244 : 29 Ind. Cas. 210
Specific Relief Act, 1877 — Section 9Specific Relief Act, 1877 — Section 9Specific Relief Act, 1877 — Section 9
High Courts21 Apr 1915Dismissed
Umrao Kunwar and Another Vs Badri
Allahabad High Court · 29 Ind. Cas. 302
High Courts21 Apr 1915Allowed
Narain Das Vs Muhammad Inamullah Khan
Allahabad High Court · (1915) ILR (All) 423
High Courts21 Apr 1915Allowed
Emperor Vs Rahamat and Others
Allahabad High Court · AIR 1915 All 443 : (1915) ILR (All) 419
High Courts21 Apr 1915Dismissed
Emperor Vs Rahmat and Others
Allahabad High Court · AIR 1915 All 378 : 30 Ind. Cas. 138
Criminal Procedure Code, 1898 (CrPC) — Section 489Penal Code, 1860 (IPC) — Section 304, 325
High Courts21 Apr 1915Dismissed
Badri Vs Niadar and Umrao Kunwar and Another
Allahabad High Court · (1915) ILR (All) 422
High Courts21 Apr 1915
Jai Debi Kuar Vs Emperor
Allahabad High Court · AIR 1915 All 162 : 29 Ind. Cas. 322
Penal Code, 1860 (IPC) — Section 500
High Courts21 Apr 1915
Mathra Pershad and Another Vs Cheddi Lal
Allahabad High Court · AIR 1915 All 254 : 29 Ind. Cas. 363
Evidence Act, 1872 — Section 68, 72
High Courts19 Apr 1915
Talaimand Singh and Others Vs Gobind Singh and Others
Allahabad High Court · AIR 1915 All 143(2) : 29 Ind. Cas. 247
High Courts17 Apr 1915Dismissed
Sheikh Raza Husain Vs Musammat Hasan Jan
Allahabad High Court · 29 Ind. Cas. 245
High Courts16 Apr 1915Dismissed
Sital Prasad Ghosh Vs Emperor
Allahabad High Court · AIR 1915 All 288 : 29 Ind. Cas. 830