High Courts19 May 1915
Munna Lal Vs Ram Gulam Singh and Others
Allahabad High Court · AIR 1915 All 160(2) : 29 Ind. Cas. 549
COURT ARCHIVE
Allahabad High Court judgments, 1915
438 judgments · page 12 of 22
High Courts18 May 1915Dismissed
Ambika Pershad Vs Salamat Khan
Allahabad High Court · AIR 1915 All 302 : 29 Ind. Cas. 438
High Courts18 May 1915
Hargu Lal and Others Vs Med Singh and Others
Allahabad High Court · AIR 1915 All 307 : 29 Ind. Cas. 509
North Western Provinces Tenancy Act, 1901 — Section 201
High Courts17 May 1915Dismissed
N.K. Roy Vs East Indian Railway Company
Allahabad High Court · (1915) ILR (All) 463
High Courts17 May 1915
East Indian Railway Vs M.K. Roy
Allahabad High Court · AIR 1915 All 328 : 30 Ind. Cas. 400
Railways Act, 1890 — Section 75
High Courts17 May 1915
Khelawan Koeri Vs Sheikh Abdul Rahim
Allahabad High Court · AIR 1915 All 325 : 29 Ind. Cas. 452
High Courts14 May 1915
Janak Singh Vs Walidad Khan and Another
Allahabad High Court · AIR 1915 All 339 : 30 Ind. Cas. 410
Limitation Act, 1908 — Article 116(I)
High Courts14 May 1915
Bharath Chaube and Others Vs Gaya Chaube and Others
Allahabad High Court · AIR 1915 All 303 : 29 Ind. Cas. 418
High Courts13 May 1915Allowed
Musammat Phul Koer Vs Hashmat Ullah Khan
Allahabad High Court · 29 Ind. Cas. 553
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 8
High Courts13 May 1915Disposed Of
Phul Kuar Vs Hashmatullah Khan and Another
Allahabad High Court · (1915) ILR (All) 460
High Courts12 May 1915
F.S. Old Vs J.A. Shail
Allahabad High Court · AIR 1915 All 251 : 29 Ind. Cas. 437
High Courts12 May 1915
Gati Vs Rachla Kunwar and Another
Allahabad High Court · AIR 1915 All 310(2) : 29 Ind. Cas. 1003
Limitation Act, 1963 — Article 170
High Courts11 May 1915Dismissed
Ram Autar Tewari Vs Deoki Tewari
Allahabad High Court · AIR 1915 All 247 : 29 Ind. Cas. 411
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts11 May 1915Dismissed
Yakub Ali Vs Durga Prasad and Others
Allahabad High Court · AIR 1915 All 410 : 30 Ind. Cas. 877
High Courts11 May 1915Dismissed
Deoki Tewari Vs Ram Autar Tewari
Allahabad High Court · (1915) ILR (All) 456
High Courts11 May 1915Dismissed
Durga Prasad and Others Vs Yakub Ali
Allahabad High Court · (1915) ILR (All) 518
High Courts11 May 1915Allowed
Dambar Singh Vs Munawar Ali Khan and Another
Allahabad High Court · AIR 1915 All 420 : (1915) ILR (All) 531
High Courts10 May 1915Dismissed
Kashi Nath and Another Vs Kanhaiya Lal Sharma
Allahabad High Court · AIR 1915 All 305 : (1915) ILR (All) 452 : 29 Ind. Cas. 990
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts10 May 1915
Utma Kuar Vs Bhagwanta Kuar and Another
Allahabad High Court · AIR 1915 All 199 : (1915) ILR (All) 515
High Courts10 May 1915
Utma Kuar Vs Bhagwanta kuar
Allahabad High Court · 29 Ind. Cas. 416
Guardians and Wards Act, 1890 — Section 12, 25