High Courts26 May 1915
Bishambhar Nath and Others Vs B. Jagan Nath Prasad and Others
Allahabad High Court · AIR 1915 All 249 : 29 Ind. Cas. 695
Easements Act, 1882 — Section 13(3)(d)
COURT ARCHIVE
Allahabad High Court judgments, 1915
438 judgments · page 11 of 22
High Courts25 May 1915Dismissed
Musammat Nathu and Others Vs Shadi
Allahabad High Court · AIR 1915 All 394 : 29 Ind. Cas. 495
High Courts25 May 1915Dismissed
Lala Baru Mal and Others Vs Tansukh Rai and Another
Allahabad High Court · 29 Ind. Cas. 1001
High Courts25 May 1915Dismissed
Baru Mal and Others Vs Tansukh Rai and Another
Allahabad High Court · AIR 1915 All 289 : (1915) ILR (All) 524
High Courts25 May 1915Dismissed
Shadi Vs Nathu and Others
Allahabad High Court · (1915) ILR (All) 522
High Courts21 May 1915Dismissed
Madho Sonar Vs Emperor
Allahabad High Court · AIR 1915 All 442 : 30 Ind. Cas. 141
Criminal Procedure Code, 1898 (CrPC) — Section 165(3)Penal Code, 1860 (IPC) — Section 353
High Courts21 May 1915Dismissed
Emperor Vs Har Dayal and Another
Allahabad High Court · (1915) ILR (All) 471
High Courts21 May 1915
Har Dayal and Another Vs Emperor
Allahabad High Court · AIR 1915 All 356 : 30 Ind. Cas. 158
Criminal Procedure Code, 1898 (CrPC) — Section 408(b)Penal Code, 1860 (IPC) — Section 457
High Courts20 May 1915Dismissed
Ajodhya Pershad and Others Vs Musammat Chhabila Koer
Allahabad High Court · 29 Ind. Cas. 1004
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts20 May 1915Allowed
Bharat Duaj Damodar Das Vs Mahabbat and Others
Allahabad High Court · AIR 1915 All 304 : 29 Ind. Cas. 421
High Courts20 May 1915Disposed Of
Musammat Manohri Vs Bhura
Allahabad High Court · 29 Ind. Cas. 565
North Western Provinces Tenancy Act, 1901 — Section 197
High Courts20 May 1915Dismissed
Ram Harakh Pathak and Others Vs Ram Saran Pathak and Others
Allahabad High Court · AIR 1915 All 165 : 29 Ind. Cas. 408
High Courts20 May 1915Dismissed
Makhdum Bakhsh and Others Vs Shaukat Ali
Allahabad High Court · AIR 1915 All 241 : 29 Ind. Cas. 1008
Negotiable Instruments Act, 1881 (NI) — Section 87
High Courts20 May 1915Allowed
Abdul Razaq and Others Vs Zamir Ahmad and Another
Allahabad High Court · (1915) ILR (All) 472
High Courts20 May 1915
Munna Lal Vs Kalika Bakhsh Singh and Others
Allahabad High Court · AIR 1915 All 292 : 29 Ind. Cas. 425
High Courts20 May 1915
Zamir Ahmad and Another Vs Abdul Razak and Others
Allahabad High Court · AIR 1915 All 260 : 29 Ind. Cas. 993
High Courts19 May 1915Dismissed
Harani Vs Ram Nath, Jhunari and Others
Allahabad High Court · (1915) ILR (All) 467
High Courts19 May 1915
Raja Audendra Partap Singh Sahai Vs Daman Singh and Others
Allahabad High Court · AIR 1915 All 137 : 29 Ind. Cas. 543
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts19 May 1915
Mohammad Yasin Vs Cheda Lal and Another
Allahabad High Court · AIR 1915 All 217 : 29 Ind. Cas. 540
Criminal Procedure Code, 1898 (CrPC) — Section 195(6)