High Courts10 May 1915
Bankey Bihari Lal Vs Charni
Allahabad High Court · AIR 1915 All 324 : 29 Ind. Cas. 473
COURT ARCHIVE
Allahabad High Court judgments, 1915
438 judgments · page 13 of 22
High Courts08 May 1915Dismissed
Salle Vs Mohan Lal
Allahabad High Court · AIR 1915 All 316 : 29 Ind. Cas. 447
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts07 May 1915Disposed Of
Kheshtrapal Sharma Vs Pancham Singh Varma
Allahabad High Court · 29 Ind. Cas. 987
High Courts07 May 1915Dismissed
Birj Kumar Lal and Others Vs Sheo Kumar Missir and Others
Allahabad High Court · 29 Ind. Cas. 215
High Courts07 May 1915Dismissed
Sheo Kumar Misra and Others Vs Brij Kumar Lal and Others and Mohar Lal and Another
Allahabad High Court · (1915) ILR (All) 444
High Courts07 May 1915Disposed Of
Kheshtra Pal Sharama Vs Pancham Singh Varma
Allahabad High Court · (1915) ILR (All) 446
High Courts07 May 1915Disposed Of
Chanda Bibi Vs Vasonji Morarji
Allahabad High Court · (1915) ILR (All) 369
High Courts07 May 1915
Sarju Prasad Vs Mahadeo Pande and Others
Allahabad High Court · AIR 1915 All 219 : (1915) ILR (All) 450 : 29 Ind. Cas. 996
High Courts06 May 1915Allowed
Binda Prasad Vs Raghubir Saran and Others
Allahabad High Court · AIR 1915 All 250 : 29 Ind. Cas. 994
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts06 May 1915Disposed Of
Raghubir Saran and Others Vs Binda Prasad
Allahabad High Court · (1915) ILR (All) 440
High Courts05 May 1915Dismissed
Hira Lal and Others Vs Saraswati
Allahabad High Court · 30 Ind. Cas. 480
Copyright Act, 1914 — Section 7(a)
High Courts04 May 1915Dismissed
Dhani Sahu Vs Raj Mahal Kunwari
Allahabad High Court · AIR 1915 All 329 : 30 Ind. Cas. 393
High Courts03 May 1915Dismissed
Ram Narain Vs Gobind Pershad
Allahabad High Court · AIR 1915 All 313 : 29 Ind. Cas. 289
High Courts01 May 1915
Ram Karan Vs Madhukar Prasad
Allahabad High Court · AIR 1915 All 327 : 29 Ind. Cas. 469
High Courts30 Apr 1915Dismissed
Baldeo Thakurai and Others Vs Ugra Nath Misra and Others
Allahabad High Court · AIR 1915 All 286 : 29 Ind. Cas. 278
High Courts30 Apr 1915Disposed Off
Emperor Vs Ram Sarup
Allahabad High Court · AIR 1915 All 372 : 30 Ind. Cas. 722
North Western Provinces Tenancy Act, 1901 — Section 51
High Courts30 Apr 1915
Ram Raja Dat Vs Sheo Dayal
Allahabad High Court · 29 Ind. Cas. 329
Criminal Procedure Code, 1898 (CrPC) — Section 195(6)
High Courts29 Apr 1915Dismissed
Risal Singh and Another Vs Balwant Singh and Others
Allahabad High Court · AIR 1915 All 360 : (1915) ILR (All) 496
High Courts28 Apr 1915Disposed Of
Nur Jahan Begam Vs Abdul Ghaffar and Mumtaz-Ud-Din and Others
Allahabad High Court · (1915) ILR (All) 434
High Courts28 Apr 1915
Abdul Gaffar Vs Nur Jahan Begum
Allahabad High Court · AIR 1915 All 253 : 29 Ind. Cas. 347
Limitation Act, 1963 — Article 120, 62