High Courts16 Apr 1915
Raghubir and Others Vs Tulshi Ram and Others
Allahabad High Court · AIR 1915 All 194 : 29 Ind. Cas. 222
Uttar Pradesh Land Revenue Act, 1901 — Section 106
COURT ARCHIVE
Allahabad High Court judgments, 1915
438 judgments · page 15 of 22
High Courts13 Apr 1915Disposed Of
Kamta Prasad Vs Indomati and Others
Allahabad High Court · 29 Ind. Cas. 593
Transfer of Property Act, 1882 — Section 89
High Courts13 Apr 1915Disposed Of
Kamta Prasad Vs Indomati and Another
Allahabad High Court · AIR 1915 All 264 : (1915) ILR (All) 414
High Courts09 Apr 1915Dismissed
Musammat Lahaso Kunwar Vs Mahabir Tewari and Others
Allahabad High Court · AIR 1915 All 330 : 29 Ind. Cas. 15
High Courts09 Apr 1915Dismissed
Lahaso Kuar Vs Mahabir Tiwari and Others
Allahabad High Court · (1915) ILR (All) 412
High Courts09 Apr 1915Dismissed
Gaya Din and Others Vs Jhuman Lal and Others
Allahabad High Court · AIR 1915 All 189 : 28 Ind. Cas. 910
Limitation Act, 1963 — Article 132Limitation Act, 1963 — Article 132Limitation Act, 1963 — Article 132
High Courts09 Apr 1915Dismissed
Gaya Din and Others Vs Jhumman Lal and Others
Allahabad High Court · (1915) ILR (All) 400
High Courts08 Apr 1915
Mulla Vs Emperor
Allahabad High Court · AIR 1915 All 178 : 29 Ind. Cas. 67
Penal Code, 1860 (IPC) — Section 456Penal Code, 1860 (IPC) — Section 456Penal Code, 1860 (IPC) — Section 456
High Courts07 Apr 1915Dismissed
Ghasi Ram and Another Vs Musammat Debi and Another
Allahabad High Court · AIR 1915 All 168 : 29 Ind. Cas. 190
Specific Relief Act, 1877 — Section 42Specific Relief Act, 1877 — Section 42Specific Relief Act, 1877 — Section 42
High Courts07 Apr 1915
Dwarka Prasad Vs Raja Ram and Another
Allahabad High Court · AIR 1915 All 272 : 29 Ind. Cas. 980
Limitation Act, 1963 — Section 25
High Courts06 Apr 1915Disposed Of
Robert William Anderson Vs The Bank of Upper India, Ltd.
Allahabad High Court · AIR 1915 All 257 : 29 Ind. Cas. 984
High Courts06 Apr 1915Dismissed
Ikram Ullah Khan Vs Muhammad Yunis Ali Khan
Allahabad High Court · AIR 1915 All 440 : 30 Ind. Cas. 33
High Courts06 Apr 1915Disposed Of
The Bank of Upper India Limited Vs Robert William Anderson
Allahabad High Court · (1915) ILR (All) 390
High Courts06 Apr 1915Allowed
Allahabad Trading and Banking Corporation Limited Vs Ghulam Muhammad and Others
Allahabad High Court · AIR 1915 All 279 : (1915) ILR (All) 383
High Courts06 Apr 1915
Allahabad Trading and Banking Corporation, Ltd. Vs Ghulam Muhammad and Others
Allahabad High Court · 29 Ind. Cas. 263
Contract Act, 1872 — Section 171
High Courts29 Mar 1915Dismissed
Rana Dharam Singh and Another Vs Joti Prasad
Allahabad High Court · 28 Ind. Cas. 1005
Criminal Procedure Code, 1898 (CrPC) — Section 209, 213Criminal Procedure Code, 1898 (CrPC) — Section 209, 213Criminal Procedure Code, 1898 (CrPC) — Section 209, 213
High Courts29 Mar 1915
In Re: Amba Prasad, Mukhtar of Moradabad
Allahabad High Court · AIR 1915 All 155(1) : 28 Ind. Cas. 996
Criminal Procedure Code, 1898 (CrPC) — Section 145Criminal Procedure Code, 1898 (CrPC) — Section 145Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts29 Mar 1915Disposed Of
Risal Singh and Another Vs Balwant Singh and Others
Allahabad High Court · 30 Ind. Cas. 657
Civil Procedure Code, 1908 (CPC) — Section 11, 98