High Courts11 Dec 1915
Jai Kishen Joshi Vs Budhanand Joshi
Allahabad High Court · 34 Ind. Cas. 244
Limitation Act, 1963 — Article 144, 148Transfer of Property Act, 1882 — Section 95
COURT ARCHIVE
Allahabad High Court judgments, 1915
438 judgments · page 2 of 22
High Courts10 Dec 1915Dismissed
Lachmi Narain Prasad and Others Vs Kishan Kishore Chand and Others
Allahabad High Court · AIR 1916 All 356 : (1916) ILR (All) 126 : 33 Ind. Cas. 913
High Courts10 Dec 1915Disposed Of
Emperor Vs Bhawani Das
Allahabad High Court · (1916) ILR (All) 170
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 114
High Courts10 Dec 1915Dismissed
Dujai Vs Shiam Lal and Others
Allahabad High Court · (1916) ILR (All) 122
High Courts10 Dec 1915
Bhawani Das Vs Emperor
Allahabad High Court · AIR 1916 All 299 : 35 Ind. Cas. 161
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 471
High Courts10 Dec 1915
Dujai Vs Shyam Lal and Others
Allahabad High Court · AIR 1916 All 36(2) : 33 Ind. Cas. 954
High Courts09 Dec 1915
Ram Singh Vs Musammat Bhani
Allahabad High Court · AIR 1916 All 47 : 32 Ind. Cas. 127
Limitation Act, 1908 — Article 141
High Courts09 Dec 1915Dismissed
Musammat Bhani Vs Ram Singh
Allahabad High Court · (1916) ILR (All) 117
Limitation Act, 1908 — Article 141
High Courts08 Dec 1915
Gobind Sahai Vs Emperor
Allahabad High Court · AIR 1916 All 183 : 32 Ind. Cas. 335
Criminal Procedure Code, 1898 (CrPC) — Section 369
High Courts07 Dec 1915Dismissed
Abdul Aziz Vs Emperor
Allahabad High Court · AIR 1916 All 63 : 32 Ind. Cas. 151
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 409
High Courts07 Dec 1915Dismissed
Jagan Nath Prasad Vs Ram Narain and Ganga Prasad and Others
Allahabad High Court · (1916) ILR (All) 115
High Courts04 Dec 1915Disposed Of
Masiti Vs Haidar Husain
Allahabad High Court · AIR 1916 All 8 : 33 Ind. Cas. 810
Partition Act, 1893 — Section 2
High Courts04 Dec 1915
Janu Bhar Vs Emperor
Allahabad High Court · AIR 1916 All 298 : 32 Ind. Cas. 662
Criminal Tribes Act, 1911 — Section 24
High Courts02 Dec 1915Allowed
Jadubansi Kuer alias Gulab Koer and Others Vs Mahpal Singh and Others
Allahabad High Court · AIR 1916 All 34 : 32 Ind. Cas. 104
Civil Procedure Code, 1908 (CPC) — Section 2(11)
High Courts02 Dec 1915Dismissed
Rahmatullah Vs Emperor
Allahabad High Court · AIR 1916 All 97 : 32 Ind. Cas. 157
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 295
High Courts02 Dec 1915Disposed Of
Jadubansi Kunwar and Others Vs Mahpal Singh and Others
Allahabad High Court · (1916) ILR (All) 111
Civil Procedure Code, 1908 (CPC) — Section 2(2)
High Courts01 Dec 1915Dismissed
Dat Prasad Singh Vs Gopal Ram and Others
Allahabad High Court · AIR 1916 All 124 : 34 Ind. Cas. 234
North Western Provinces Tenancy Act, 1901 — Section 47
High Courts01 Dec 1915Dismissed
Fatmatus Sughra Begam Vs Mariamunnisa Begam and Others
Allahabad High Court · AIR 1916 All 6 : 32 Ind. Cas. 49
High Courts30 Nov 1915Dismissed
Bansgopal and Others Vs Sheo Ram Singh and Others
Allahabad High Court · (1916) ILR (All) 97
Limitation Act, 1908 — Section 31Transfer of Property Act, 1882 — Section 58