COURT ARCHIVE

Allahabad High Court judgments, 1915

438 judgments · page 4 of 22

High Courts15 Nov 1915Dismissed

Mukand Lal Vs Har Prasad

Allahabad High Court · (1916) ILR (All) 70

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High Courts15 Nov 1915

Ishar Dutt and Another Vs Musai Dube and Others

Allahabad High Court · AIR 1915 All 367 : 31 Ind. Cas. 886

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4

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High Courts13 Nov 1915

Nirbhai Sinha and Others Vs Tulsi Ram

Allahabad High Court · AIR 1915 All 393(1) : 31 Ind. Cas. 804

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High Courts12 Nov 1915Allowed

Sohan Lal Vs Emperor

Allahabad High Court · AIR 1915 All 380 : 31 Ind. Cas. 651

Criminal Procedure Code, 1898 (CrPC) — Section 235, 236Penal Code, 1860 (IPC) — Section 403

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High Courts12 Nov 1915Dismissed

Mukha and Another Vs Qabza and Others

Allahabad High Court · AIR 1915 All 343 : 31 Ind. Cas. 553

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High Courts11 Nov 1915Allowed

Bharat Indu and Others Vs Muhammad Mahbub Ali Khan

Allahabad High Court · AIR 1915 All 353 : 31 Ind. Cas. 586

Transfer of Property Act, 1882 — Section 90

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High Courts11 Nov 1915

Sheo Mangal Singh Vs Chedu and Others

Allahabad High Court · AIR 1915 All 447 : 31 Ind. Cas. 914

North Western Provinces Tenancy Act, 1901 — Section 197

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High Courts11 Nov 1915

Narain Das and Others Vs Harakh Narain Lal and Others

Allahabad High Court · AIR 1915 All 396 : 31 Ind. Cas. 797

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High Courts10 Nov 1915Dismissed

Kidha Singh Vs Emperor

Allahabad High Court · AIR 1915 All 345 : 31 Ind. Cas. 993

Criminal Procedure Code, 1898 (CrPC) — Section 195, 476

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High Courts05 Nov 1915Disposed Of

Munni Kunwar Vs Madan Gopal

Allahabad High Court · AIR 1915 All 107 : (1916) ILR (All) 62

Transfer of Property Act, 1882 — Section 5

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High Courts05 Nov 1915

Munni Koer Vs Madan Gopal

Allahabad High Court · AIR 1915 All 478 : 31 Ind. Cas. 792

Transfer of Property Act, 1882 — Section 5

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High Courts05 Nov 1915

Jaikaran and Others Vs Janki Sahu and Others

Allahabad High Court · 33 Ind. Cas. 369

Civil Procedure Code, 1908 (CPC) — Section 110(2)

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High Courts04 Nov 1915Disposed Of

Ram Nath Tewari Vs Musammat Genda

Allahabad High Court · AIR 1915 All 351 : 31 Ind. Cas. 564

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High Courts04 Nov 1915Allowed

Muhammad Abdul Karim Khan Vs Sakhawat Ali Shah

Allahabad High Court · (1916) ILR (All) 59

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High Courts04 Nov 1915

Saiyid Sakhawat Ali Shah Vs Haji Muhammad Abdul Karim Khan

Allahabad High Court · 31 Ind. Cas. 809

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High Courts01 Nov 1915Dismissed

Mathura Prasad Vs Karim Baksh and Another

Allahabad High Court · AIR 1915 All 402 : 31 Ind. Cas. 805

Easements Act, 1882 — Section 2

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High Courts01 Nov 1915

Munshi Lal Vs Mangat Rai

Allahabad High Court · AIR 1915 All 375(1) : 31 Ind. Cas. 706

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High Courts30 Oct 1915Dismissed

Sheonandan and Another Vs Emperor

Allahabad High Court · 31 Ind. Cas. 647

Penal Code, 1860 (IPC) — Section 201, 380

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High Courts30 Oct 1915Dismissed

Emperor Vs Dhani Ram and Another

Allahabad High Court · (1916) ILR (All) 49

Oaths Act, 1873 — Section 6

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High Courts30 Oct 1915

Dhani Ram and Another Vs Emperor

Allahabad High Court · AIR 1915 All 437 : 31 Ind. Cas. 1005

Oaths Act, 1873 — Section 6

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