High Courts28 Jul 1915Dismissed
Muhammad Mahbub Ali Khan Vs Raghubar Dayal and Others
Allahabad High Court · AIR 1915 All 423 : (1916) ILR (All) 27 : 30 Ind. Cas. 947
COURT ARCHIVE
Allahabad High Court judgments, 1915
438 judgments · page 6 of 22
High Courts28 Jul 1915
Muhammad Asghar Khan Vs Emperor
Allahabad High Court · 30 Ind. Cas. 134
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts27 Jul 1915Dismissed
Ganga Prasad Rai Vs Ramanand Gir
Allahabad High Court · AIR 1915 All 344(1) : 30 Ind. Cas. 544
High Courts27 Jul 1915Dismissed
Madho Ram and Others Vs Nihal Singh and Others
Allahabad High Court · AIR 1915 All 336 : (1916) ILR (All) 21 : 30 Ind. Cas. 494
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts26 Jul 1915Allowed
Somwarpuri Vs Suraj Bhan and Randhir Singh
Allahabad High Court · (1915) ILR (All) 662
High Courts26 Jul 1915
Suraj Bhan Vs Somwarpuri
Allahabad High Court · AIR 1915 All 419 : 30 Ind. Cas. 949
Land Alienation Act, 1939 — Section 3
High Courts23 Jul 1915Dismissed
Emperor Vs Mian Din and Another
Allahabad High Court · AIR 1915 All 424 : (1916) ILR (All) 47 : 31 Ind. Cas. 1002
Public Gambling Act, 1867 — Section 3
High Courts21 Jul 1915Dismissed
Dirgpal Singh and Another Vs Kallu and Others
Allahabad High Court · AIR 1915 All 425 : 30 Ind. Cas. 956
High Courts21 Jul 1915Dismissed
Kallu and Others Vs Drigpal Singh and Another
Allahabad High Court · (1915) ILR (All) 660
High Courts20 Jul 1915Dismissed
Natha Mal Vs Roshan Lala and Others
Allahabad High Court · AIR 1915 All 429 : 30 Ind. Cas. 48
High Courts19 Jul 1915
Nathu and Another Vs Musammat Gokalia and Another
Allahabad High Court · 30 Ind. Cas. 215
High Courts17 Jul 1915Dismissed
Nathu and Another Vs Gokalia and Another
Allahabad High Court · AIR 1915 All 418 : (1915) ILR (All) 658
High Courts16 Jul 1915Dismissed
Satnarain Dube Vs Narain Bargah and Others
Allahabad High Court · AIR 1915 All 341 : 30 Ind. Cas. 830
High Courts16 Jul 1915Allowed
Kedar and Others Vs Deo Narain and Another
Allahabad High Court · 30 Ind. Cas. 89
North Western Provinces Tenancy Act, 1901 — Section 32
High Courts16 Jul 1915Allowed
Kedar and Others Vs Deo Narain and Others
Allahabad High Court · AIR 1915 All 489 : (1915) ILR (All) 656
High Courts16 Jul 1915
Bhagwana and Another Vs Bhagwan Das and Others
Allahabad High Court · AIR 1915 All 426 : 30 Ind. Cas. 911
High Courts15 Jul 1915
Abdul Hakim Khan and Others Vs Karan Singh and Another
Allahabad High Court · AIR 1915 All 404 : 30 Ind. Cas. 951
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts13 Jul 1915Dismissed
Jhunni Lal and Another Vs The Bombay, Baroda and Central India Railway Company and Another
Allahabad High Court · AIR 1916 All 256 : 35 Ind. Cas. 265
High Courts13 Jul 1915Dismissed
Emperor Vs Brikhbhan Singh and Others
Allahabad High Court · 31 Ind. Cas. 995
Criminal Procedure Code, 1898 (CrPC) — Section 165Penal Code, 1860 (IPC) — Section 332