High Courts01 Jul 1915Allowed
Abdul Qayum Vs Fida Husain
Allahabad High Court · AIR 1915 All 463 : 30 Ind. Cas. 551
COURT ARCHIVE
Allahabad High Court judgments, 1915
438 judgments · page 8 of 22
High Courts01 Jul 1915Dismissed
Kashi Ram Vs Kesar Kunwar, Kewal Singh and Others
Allahabad High Court · (1915) ILR (All) 634
High Courts01 Jul 1915Dismissed
Kesar Kunwar Vs Kashi Ram
Allahabad High Court · AIR 1915 All 480 : 30 Ind. Cas. 777
High Courts01 Jul 1915Dismissed
Raj Mangal Misir and Others Vs Mathura Dubain and Another
Allahabad High Court · (1916) ILR (All) 1
Evidence Act, 1872 — Section 33, 70Registration Act, 1908 — Section 60(2)
High Courts01 Jul 1915Dismissed
Rajmangal Misir and Others Vs Mathura Dubain and Another
Allahabad High Court · AIR 1915 All 383 : 30 Ind. Cas. 576
Evidence Act, 1872 — Section 33, 70
High Courts30 Jun 1915Dismissed
Abadi Bibi Vs Kauleshar Prasad Misra, Gobind Narain Singh and Others
Allahabad High Court · (1915) ILR (All) 631
High Courts30 Jun 1915Dismissed
Kauleshar Prasad Misra Vs Abadi Bibi
Allahabad High Court · AIR 1915 All 347 : 30 Ind. Cas. 512
Transfer of Property Act, 1882 — Section 54
High Courts29 Jun 1915Dismissed
Jwala Prasad Rai and Another Vs Ram Sarup Rai and Others
Allahabad High Court · AIR 1915 All 295(1) : 29 Ind. Cas. 923
High Courts29 Jun 1915Dismissed
Emperor Vs Bateshar and Others
Allahabad High Court · (1915) ILR (All) 628
High Courts29 Jun 1915
Bateshar and Others Vs Emperor
Allahabad High Court · AIR 1915 All 417 : 30 Ind. Cas. 653
Criminal Procedure Code, 1898 (CrPC) — Section 200
High Courts29 Jun 1915
Bisheshar Das and Others Vs Ambika Prasad
Allahabad High Court · AIR 1915 All 275 : (1915) ILR (All) 575
High Courts25 Jun 1915Dismissed
Emperor Vs Ewaz Ali and Others
Allahabad High Court · (1915) ILR (All) 624
High Courts25 Jun 1915Dismissed
Ewaz Ali and Others Vs Emperor
Allahabad High Court · AIR 1915 All 390 : 30 Ind. Cas. 647
Penal Code, 1860 (IPC) — Section 366, 373
High Courts25 Jun 1915Allowed
Ghasi Ram and Another Vs Musammat Kishna and Others
Allahabad High Court · AIR 1915 All 422 : 30 Ind. Cas. 564
High Courts23 Jun 1915Allowed
Kulsum-Un-Nissa Bibi Vs Dauru Nath and Others
Allahabad High Court · 30 Ind. Cas. 552
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts23 Jun 1915Dismissed
Jahangir and Another Vs Sheoraj Singh
Allahabad High Court · AIR 1915 All 334 : 30 Ind. Cas. 505
Evidence Act, 1872 — Section 32
High Courts23 Jun 1915Dismissed
Sheoraj Singh Vs Jahangir and Another
Allahabad High Court · (1915) ILR (All) 600
High Courts23 Jun 1915Dismissed
Jia Bibi Vs Ilahi Baksh and Others
Allahabad High Court · 30 Ind. Cas. 573
High Courts22 Jun 1915Allowed
Shiva Chandar Singh and Others Vs Ram Chandar Singh
Allahabad High Court · (1915) ILR (All) 595
High Courts22 Jun 1915Dismissed
Shiva Chander Singh and Others Vs Ram Chander Singh
Allahabad High Court · AIR 1915 All 330(2) : 30 Ind. Cas. 550