High Courts13 Jul 1915Disposed Of
Bilas Kunwar Vs Desraj Ranjit Singh and Others
Allahabad High Court · (1915) ILR (All) 557
COURT ARCHIVE
Allahabad High Court judgments, 1915
438 judgments · page 7 of 22
High Courts13 Jul 1915
Sheo Nandan Ahir Vs Ram Lagan Singh and Another
Allahabad High Court · AIR 1915 All 398(2) : 30 Ind. Cas. 908
Evidence Act, 1872 — Section 90
High Courts10 Jul 1915Dismissed
Tulshi Ram Vs Abrar Ahmad and Others
Allahabad High Court · AIR 1915 All 377 : (1915) ILR (All) 654 : 30 Ind. Cas. 1002
High Courts09 Jul 1915Dismissed
Karan Singh and Another Vs Abdul Hakim, Rahim Ali Khan and Others
Allahabad High Court · (1915) ILR (All) 646
High Courts09 Jul 1915
Kundan Lal Vs Jagan Nath
Allahabad High Court · 30 Ind. Cas. 92
Contract Act, 1872 — Section 60, 61
High Courts08 Jul 1915Dismissed
Pratap Singh and Another Vs Dhum Singh and Another
Allahabad High Court · 30 Ind. Cas. 581
Easements Act, 1882 — Section 62
High Courts08 Jul 1915Disposed Of
Seth Chand Mal Vs Sarju and Others
Allahabad High Court · AIR 1915 All 428(2) : 30 Ind. Cas. 70
High Courts08 Jul 1915
Banarsi Dass and Co. Vs Lulla Mal
Allahabad High Court · 29 Ind. Cas. 950
Contract Act, 1872 — Section 73, 75
High Courts08 Jul 1915
Katwaroo Singh Vs Dharam Deo Singh and Others
Allahabad High Court · AIR 1915 All 318 : 29 Ind. Cas. 926
High Courts07 Jul 1915Allowed
Bhuri Begam and Another Vs Ram Ratan Lal and Muhammad Yusuf Khan and Others
Allahabad High Court · (1916) ILR (All) 7
Transfer of Property Act, 1882 — Section 90
High Courts07 Jul 1915
Ramratan Lal and Others Vs Bhuri Begum and Another
Allahabad High Court · AIR 1915 All 397 : 30 Ind. Cas. 792
Transfer of Property Act, 1882 — Section 90
High Courts05 Jul 1915
Kishan Lal Vs Sultan Singh
Allahabad High Court · AIR 1915 All 350 : (1916) ILR (All) 5
High Courts03 Jul 1915
Qasim Beg Vs Muhammad Zia Beg
Allahabad High Court · AIR 1915 All 212 : (1915) ILR (All) 640
High Courts03 Jul 1915
Mirza Qasim Beg Vs Muhammad Zia Beg
Allahabad High Court · 29 Ind. Cas. 968
Limitation Act, 1963 — Article 120
High Courts02 Jul 1915Dismissed
Daya Kishen Vs Mohammad Wazir Ahmad
Allahabad High Court · AIR 1915 All 444 : 30 Ind. Cas. 565
High Courts02 Jul 1915Dismissed
Parsotam Das and Another Vs E.V. David
Allahabad High Court · 30 Ind. Cas. 779
Civil Procedure Code, 1908 (CPC) — Section 63
High Courts02 Jul 1915Dismissed
Prem Nath Tiwari and Another Vs Chatarpal Man Tiwari and Another
Allahabad High Court · (1915) ILR (All) 638
High Courts02 Jul 1915Dismissed
Ram Nath Tewari Vs Chatterpalman Tewari
Allahabad High Court · AIR 1915 All 349(2) : 30 Ind. Cas. 521
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1963 — Section 6