High Courts29 Oct 1915Dismissed
Rup Lal Vs Emperor
Allahabad High Court · AIR 1915 All 481 : 31 Ind. Cas. 817
COURT ARCHIVE
Allahabad High Court judgments, 1915
438 judgments · page 5 of 22
High Courts29 Oct 1915
Musammat Jiban Kuar Vs Govind Das
Allahabad High Court · AIR 1915 All 421
Stamp Act, 1899 — Section 57
High Courts25 Oct 1915Allowed
Emperor Vs Panchu and Another
Allahabad High Court · AIR 1915 All 185 : 32 Ind. Cas. 136
Penal Code, 1860 (IPC) — Section 328
High Courts27 Sept 1915Dismissed
Prag Das Bhargava and Another Vs Daulat Ram
Allahabad High Court · 31 Ind. Cas. 1001
Criminal Procedure Code, 1898 (CrPC) — Section 177Penal Code, 1860 (IPC) — Section 265, 420
High Courts23 Sept 1915Allowed
Kalka Prasad Vs Emperor
Allahabad High Court · AIR 1915 All 462 : 31 Ind. Cas. 829
Criminal Procedure Code, 1898 (CrPC) — Section 222(2), 238Penal Code, 1860 (IPC) — Section 409, 477A
High Courts09 Sept 1915Dismissed
Emperor Vs Ram Dayal and Others
Allahabad High Court · (1916) ILR (All) 40 : 31 Ind. Cas. 828
High Courts06 Sept 1915
Miharban Sigh Vs Emperor
Allahabad High Court · AIR 1915 All 464 : 31 Ind. Cas. 821
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts10 Aug 1915
Hakim Singh and Others Vs Emperor
Allahabad High Court · AIR 1915 All 215 : 31 Ind. Cas. 826
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts04 Aug 1915Allowed
Rao Girraj Singh and Others Vs Desraj and Sagar Mal
Allahabad High Court · (1916) ILR (All) 37
High Courts04 Aug 1915Allowed
Emperor Vs Bhole Singh
Allahabad High Court · (1916) ILR (All) 32
Criminal Procedure Code, 1898 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 193
High Courts04 Aug 1915
Desraj Vs Sagar Mal
Allahabad High Court · AIR 1915 All 389 : 31 Ind. Cas. 716
Provincial Insolvency Act, 1907 — Section 37
High Courts04 Aug 1915
Bhole Singh Vs Emperor
Allahabad High Court · AIR 1915 All 457 : 31 Ind. Cas. 823
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts03 Aug 1915Dismissed
Rustom Vs Emperor
Allahabad High Court · 31 Ind. Cas. 817(1)
Criminal Procedure Code, 1898 (CrPC) — Section 512
High Courts03 Aug 1915Dismissed
Emperor Vs Rustam
Allahabad High Court · (1916) ILR (All) 29
Criminal Procedure Code, 1898 (CrPC) — Section 512Penal Code, 1860 (IPC) — Section 302
High Courts03 Aug 1915
Durga Prasad and Another Vs Emperor
Allahabad High Court · AIR 1915 All 388(1) : 30 Ind. Cas. 651
Penal Code, 1860 (IPC) — Section 192, 195
High Courts02 Aug 1915Dismissed
The Municipal Board of Allahabad Vs Tikandar Jang
Allahabad High Court · (1916) ILR (All) 52
High Courts02 Aug 1915Dismissed
The Allahabad Improvement Trust Vs Rana Tikandra Jang Bahadur
Allahabad High Court · AIR 1915 All 388(2) : 30 Ind. Cas. 584
High Courts31 Jul 1915Dismissed
Ram Chand Vs Gaya Din Tewari
Allahabad High Court · 30 Ind. Cas. 482
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts30 Jul 1915
Raj Bahadur Vs Shyam Lal
Allahabad High Court · AIR 1915 All 395 : 30 Ind. Cas. 568
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8
High Courts28 Jul 1915Dismissed
Gurprasad Singh and Others Vs Ram Samajh Singh and Others
Allahabad High Court · AIR 1915 All 459(2) : 31 Ind. Cas. 876
Limitation Act, 1877 — Section 5