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Allahabad High Court judgments, 1895

114 judgments · page 2 of 6

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High Courts28 Nov 1895

Lekha Vs Bhauna and Others

Allahabad High Court · (1896) ILR (All) 101

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High Courts27 Nov 1895Dismissed

R. Wall and Another Vs J.E. Howard and Another

Allahabad High Court · (1896) ILR (All) 156

Companies Act, 1956 — Section 214
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High Courts26 Nov 1895Disposed Of

Radhan Singh and Others Vs Kuarji Dichhit and Another

Allahabad High Court · (1896) ILR (All) 98

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High Courts26 Nov 1895Disposed Of

Queen-Empress Vs Punna and Another

Allahabad High Court · (1896) ILR (All) 96

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High Courts21 Nov 1895Dismissed

Sant Bakhsh and Others Vs Dwarka Das and Another

Allahabad High Court · (1896) ILR (All) 92

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High Courts19 Nov 1895Disposed Of

Ram Ghulam Singh and Others Vs Ram Behari Singh and Another

Allahabad High Court · (1896) ILR (All) 90

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High Courts16 Nov 1895

Queen-Empress Vs Agha Muhammad Yusuf

Allahabad High Court · (1896) ILR (All) 88

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High Courts11 Nov 1895Dismissed

Husaini Begam Vs The Collector of Muzaffarnagar

Allahabad High Court · (1896) ILR (All) 86

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High Courts24 Oct 1895Disposed Of

Suba Lal and Others Vs Akhara Panchaiti through Hira Gir and Others

Allahabad High Court · (1896) ILR (All) 83

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High Courts04 Oct 1895Disposed Of

Queen-Empress Vs Mahabir

Allahabad High Court · (1896) ILR (All) 78

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High Courts03 Aug 1895Dismissed

Ahmad Ali Vs Najabat Khan and Others

Allahabad High Court · (1896) ILR (All) 65

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High Courts03 Aug 1895Disposed Of

Nand Kishore Lal, Anmoli Bibi and Another and Bhole Bibi Vs Ahmad Ata and Another

Allahabad High Court · (1896) ILR (All) 69

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High Courts02 Aug 1895

Har Charan Singh Vs Har Shankar Singh and Others

Allahabad High Court · (1896) ILR (All) 59

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High Courts01 Aug 1895Dismissed

M. Macauliffe Vs C. Wilson

Allahabad High Court · (1896) ILR (All) 56

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High Courts30 Jul 1895

Imdadi Jan Vs Abbasi Begam

Allahabad High Court · (1896) ILR (All) 53

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High Courts29 Jul 1895Dismissed

Hurmat-un-Nissa Vs Mukarrab Husain and Another

Allahabad High Court · (1896) ILR (All) 52

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High Courts26 Jul 1895Dismissed

Ram Newaz and Others Vs Ram Charan and Others

Allahabad High Court · (1896) ILR (All) 49

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High Courts24 Jul 1895Dismissed

Dwarka Prasad and Others Vs Ghulam Shabbir

Allahabad High Court · (1896) ILR (All) 36

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High Courts23 Jul 1895Dismissed

Babu Singh Vs Ran Narain Singh

Allahabad High Court · (1896) ILR (All) 46

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High Courts20 Jul 1895Allowed

Chajmal Das Vs Brij Bhukan Lal and Another

Allahabad High Court · (1895) ILR (All) 511

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