High Courts04 Jan 2012Allowed
Chhotey Khan and Others Vs State of U.P.
Allahabad High Court · (2012) 01 AHC CK 0414
Penal Code, 1860 (IPC) — Section 307, 34
COURT ARCHIVE
Allahabad High Court judgments, 2012
3,764 judgments · page 187 of 189
High Courts04 Jan 2012Dismissed
Shri James N.Chand, aged about 62 years Vs State of Uttarakhand
Allahabad High Court · (2012) 01 AHC CK 0413
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts04 Jan 2012Dismissed
Kendriya Rajya Farm Union {W.P. No. 5292-Sers-1988} Vs Sri Shiv Narain
Allahabad High Court · (2012) 01 AHC CK 0407
High Courts04 Jan 2012Dismissed
Dharmendra Vs State of U.P. and Another
Allahabad High Court · (2012) 01 AHC CK 0394
Arms Act, 1959 — Section 25, 27, 30Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 40, 41, 42, 43, 44
High Courts04 Jan 2012Allowed
R.K. Dixit Vs State of U.P. and others
Allahabad High Court · (2013) ACR 298 : (2012) 10 ADJ 375 : (2012) 2 BC 753
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141Penal Code, 1860 (IPC) — Section 420
High Courts04 Jan 2012Allowed
Asha Ram and Another Vs State of U.P.
Allahabad High Court · (2012) 1 ACR 984 : (2012) 2 ADJ 38
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Evidence Act, 1872 — Section 145, 32, 33Penal Code, 1860 (IPC) — Section 304, 34
High Courts04 Jan 2012Allowed
Smt. Duropadi Devi Vs State of U.P.
Allahabad High Court · (2012) 01 AHC CK 0313
Land Acquisition Act, 1894 — Section 18, 25(2), 4, 54, 6
High Courts04 Jan 2012Dismissed
Rohit Kumar and Another Vs State of U.P. and Others
Allahabad High Court · (2012) 2 ADJ 596
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13, 7
High Courts04 Jan 2012
Ram Ugrah and another Vs State of U.P. and others
Allahabad High Court · (2012) 115 RD 278
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48, 52
High Courts03 Jan 2012
Trans Asian Shipping Services Pvt. Ltd. Vs Addl. Commr. of Customs
Allahabad High Court · (2013) 290 ELT 641
High Courts03 Jan 2012
Prem Singh Vs XIIth Additional District Judge, Agra and others
Allahabad High Court · (2012) 5 AWC 4459
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, Order 3 Rule 4(3)(b), Order 41 Rule 19, Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts03 Jan 2012Disposed Of
Vinod Kumar Rajbhar Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 792 : (2012) 2 AWC 1982
Constitution of India, 1950 — Article 226Uttar Pradesh Land Revenue Act, 1901 — Section 33, 39Constitution of India, 1950 — Article 226
High Courts03 Jan 2012Dismissed
State of U.P. Vs Tribhuwan and Others
Allahabad High Court · (2012) 01 AHC CK 0505
Penal Code, 1860 (IPC) — Section 201, 302
High Courts03 Jan 2012Dismissed
Kumdesh Kumar Sharma Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 469
High Courts03 Jan 2012Allowed
Dharampal and another Vs State of Uttarakhand and another
Allahabad High Court · (2012) 01 AHC CK 0455
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 504, 506
High Courts03 Jan 2012Allowed
Leelawati and another Vs Deputy Director of Consolidation, Mau and others
Allahabad High Court · (2012) 01 AHC CK 0450
High Courts03 Jan 2012Allowed
Madhusudan Chaubey @ Madhusudan Chaturvedi Vs State of U.P. and Others
Allahabad High Court · (2012) 01 AHC CK 0447
High Courts03 Jan 2012Dismissed
Election Directorate, U.P. Vs Satya Gupta and others
Allahabad High Court · (2012) 01 AHC CK 0438
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(8)
High Courts03 Jan 2012Allowed
Warasat Ali Vs State of U.P.and others
Allahabad High Court · (2012) 01 AHC CK 0434
Stamp Act, 1899 — Section 33, 38, 47ATransfer of Property Act, 1882 — Section 122, 123, 129
High Courts03 Jan 2012Allowed
Sitapati Vs State of U.P.
Allahabad High Court · (2012) 01 AHC CK 0430
Criminal Procedure Code, 1973 (CrPC) — Section 319