High Courts03 Jan 2012Dismissed
Israr & others Vs State of Uttarkahand & another
Allahabad High Court · (2012) 01 AHC CK 0427
COURT ARCHIVE
Allahabad High Court judgments, 2012
3,764 judgments · page 188 of 189
High Courts03 Jan 2012Dismissed
Dr. Harendra Sharma Bairagi and Another Vs State of U.P. and Another
Allahabad High Court · (2012) 01 AHC CK 0406
Criminal Procedure Code, 1973 (CrPC) — Section 156(1), 157(1), 2Penal Code, 1860 (IPC) — Section 147, 148, 323, 342, 356
High Courts03 Jan 2012Disposed Of
Shiv Shankar Prasad Vs Chanchal alias Chameli and Anr.
Allahabad High Court · (2012) 01 AHC CK 0365
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Limitation Act, 1963 — Section 5
High Courts03 Jan 2012Allowed
Satish Chandra Vs Deputy Director of Consolidation Banda Camp Hamirpur and Others
Allahabad High Court · (2012) 01 AHC CK 0360
High Courts03 Jan 2012Allowed
R.B. Saxena Vs Union of India and Others
Allahabad High Court · (2012) 2 ADJ 65 : (2012) 2 AWC 2088
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 22(2), 27(2), 6
High Courts03 Jan 2012Dismissed
Dharmendra Singh Vs State of U.P. and Others
Allahabad High Court · (2012) 3 ADJ 535 : (2012) 133 FLR 107
Constitution of India, 1950 — Article 14, 226
High Courts02 Jan 2012Allowed
M/s. Kesarwani Zarda Bhandar Vs Subhash Chandra Kesarwani
Allahabad High Court · (2012) 5 ADJ 707
High Courts02 Jan 2012Dismissed
Hari Ram Vs Additional Commissioner (Administration), Gorakhpur Division Gorakhpur and Others
Allahabad High Court · (2012) 2 ADJ 476 : (2012) 4 AWC 3381
Constitution of India, 1950 — Article 226Uttar Pradesh Land Revenue Act, 1901 — Section 33, 34, 39
High Courts02 Jan 2012Disposed Off
Ashok Kumar Jain Vs Buddhi Prakash
Allahabad High Court · (2012) 1 RCR(Rent) 422 : (2012) 1 RCR(Rent) 422
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts02 Jan 2012Allowed
Brijesh Kumar Shukla Vs Zila Basic Shiksha Adhikari, Sant Ravidas Nagar and Others
Allahabad High Court · (2012) 01 AHC CK 0496
High Courts02 Jan 2012Dismissed
Lalta Prasad Vs Smt. Parvati Devi and Others
Allahabad High Court · (2012) 01 AHC CK 0477
High Courts02 Jan 2012Disposed Of
M/s Jai Shiv Food Products and Another Vs Oriental Bank of Commerce and Another
Allahabad High Court · (2012) 01 AHC CK 0475
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
High Courts02 Jan 2012Dismissed
Sheel Chandra Vs Rent Control and Eviction Officer, Lalitpur and others
Allahabad High Court · (2012) 01 AHC CK 0425
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16
High Courts02 Jan 2012Disposed Of
Smt. Savitri Devi Vs State of U.P. Thr. Prin Secy. Revenue Civil Sectt. Lko
Allahabad High Court · (2012) 01 AHC CK 0399
Constitution of India, 1950 — Article 252(2)Urban Land (Ceiling and Regulation) Act, 1976 — Section 11, 12, 13, 14Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
High Courts02 Jan 2012Disposed Of
Ram Kumar and Others Vs State of U.P. and Others
Allahabad High Court · (2012) 01 AHC CK 0393
Constitution of India, 1950 — Article 252(2)Urban Land (Ceiling and Regulation) Act, 1976 — Section 11, 12, 13, 14Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
High Courts02 Jan 2012Dismissed
Central Bank of India Vs Smt. Munni Devi and Another
Allahabad High Court · (2012) 01 AHC CK 0390
Constitution of India, 1950 — Article 136, 226
High Courts02 Jan 2012Disposed Of
Rameshwaram Sahkari Krishi Samiti Ltd. Lko Vs State of UP Thr. Secy. Revenue and Others
Allahabad High Court · (2012) 01 AHC CK 0385
Constitution of India, 1950 — Article 252(2)Urban Land (Ceiling and Regulation) Act, 1976 — Section 11, 12, 13, 14Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
High Courts02 Jan 2012Dismissed
Vinay Krishna Rastogi Vs Ram Babu Rastogi
Allahabad High Court · (2012) 01 AHC CK 0383
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)
High Courts02 Jan 2012Dismissed
State of U.P. Vs Balkuttipal and Others
Allahabad High Court · (2012) 01 AHC CK 0376
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 364
High Courts02 Jan 2012Disposed Of
Birey and Others Vs State of U.P.
Allahabad High Court · (2012) 1 ACR 834
Criminal Procedure Code, 1973 (CrPC) — Section 313Explosive Substances Act, 1908 — Section 3Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323