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Allahabad High Court judgments, 2012

3,764 judgments · page 186 of 189

High Courts05 Jan 2012Dismissed

Bhagauti Prasad Vs State of U.P. and Others

Allahabad High Court · (2012) 01 AHC CK 0342

Constitution of India, 1950 — Article 252(2)Urban Land (Ceiling and Regulation) Act, 1976 — Section 11, 12, 13, 14Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
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High Courts05 Jan 2012Allowed

Jai Pal Singh Vs State of U.P.

Allahabad High Court · (2012) 1 ACR 995 : (2012) 2 ADJ 58

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 294, 313Penal Code, 1860 (IPC) — Section 396, 412
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High Courts05 Jan 2012Dismissed

Mewa Lal and Others Vs State of U.P.

Allahabad High Court · (2012) 3 ADJ 308

Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 12, 14, 16, 162, 226Subordinate Offices Ministerial Staff (Direct Recruitment) Rules, 1975 — Rule 13, 3, 4
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