High Courts06 Jan 2012Dismissed
Shyam Baboo Pandey Vs State of U.P. and Others
Allahabad High Court · (2012) 2 ADJ 193 : (2012) 133 FLR 819
COURT ARCHIVE
Allahabad High Court judgments, 2012
3,764 judgments · page 184 of 189
High Courts06 Jan 2012Dismissed
Surendra Singh and Another Vs State of U.P. and Another
Allahabad High Court · (2012) 2 ADJ 135
Constitution of India, 1950 — Article 311Industrial Disputes Act, 1947 — Section 7(3), 7(A)(3)Penal Code, 1860 (IPC) — Section 147, 148, 149, 223, 224
High Courts06 Jan 2012Allowed
Gaya Dutt Tewari and Others Vs State of U.P. and Others
Allahabad High Court · (2012) 3 ADJ 276
Uttar Pradesh Recognized Basic Schools (Junior High School) (Recruitment and Conditions of Services of Teachers) Rules, 1978 — Rule 10(5), 9
High Courts06 Jan 2012Dismissed
Javed Akhtar Vs State Public Service Tribunal and Others
Allahabad High Court · (2012) 1 ADJ 726
Companies Act, 1956 — Section 617Uttar Pradesh Retrenched Employees Rules, 1967 — Rule 2
High Courts06 Jan 2012Dismissed
Indra Pal Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 701
High Courts06 Jan 2012Dismissed
Rashid Vs Kailash Chand
Allahabad High Court · (2012) 4 AWC 3374 : (2012) 1 RCR(Rent) 423
Provincial Small Cause Courts Act, 1887 — Section 25Stamp Act, 1899 — Section 35Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts06 Jan 2012Allowed
Pradeep Kumar Agarwal Vs State of U.P. and Others
Allahabad High Court · (2012) 135 FLR 169
High Courts06 Jan 2012Dismissed
Smt. Saroj Vs State of U.P. and Another
Allahabad High Court · (2012) 01 AHC CK 0478
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 40, 41, 42, 43, 44Penal Code, 1860 (IPC) — Section 363, 366
High Courts06 Jan 2012Dismissed
SGS Construction and Developers Pvt.Ltd. Vs UP Awas Avem Vikas Parishad and Others
Allahabad High Court · (2012) 01 AHC CK 0472
Constitution of India, 1950 — Article 215, 226Contempt of Courts Act, 1971 — Section 14
High Courts06 Jan 2012Dismissed
Kamla Vs State of Uttarakhand & Another
Allahabad High Court · (2012) 01 AHC CK 0454
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts06 Jan 2012Dismissed
Raghuveer Singh Rawat Vs State of Uttarakhand & Ors.
Allahabad High Court · (2012) 01 AHC CK 0453
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts06 Jan 2012Dismissed
Bhulai and Another Vs Additional District Judge, VTII; Pratapgarh and Others
Allahabad High Court · (2012) 01 AHC CK 0421
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts06 Jan 2012Partly Allowed
Tej Giri S/o Ganesh Giri Vs State
Allahabad High Court · (2012) 01 AHC CK 0400
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 201, 302
High Courts06 Jan 2012Dismissed
Sunil Kumar and Others Vs Chanchal Kumar Tiwari, Principal Secry., Forest and Others
Allahabad High Court · (2012) 01 AHC CK 0377
High Courts06 Jan 2012Disposed Of
Dr. Ramchandra Mishra Vs State of U.P. and Others
Allahabad High Court · (2012) 01 AHC CK 0374
Constitution of India, 1950 — Article 252(2)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
High Courts06 Jan 2012Dismissed
Union of India and others Vs Upendra Nath Tiwari and another
Allahabad High Court · (2012) 3 ADJ 357 : (2012) 133 FLR 379
Constitution of India, 1950 — Article 226, 309
High Courts06 Jan 2012Allowed
Lallan Kumar Vs Coal India Ltd. and Another
Allahabad High Court · (2012) 2 ADJ 30
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 22(2), 27(2)Coal India Executives Conduct Discipline and Appeal Rules, 1978 — Rule 29(2), 29.3, 30(4), 37Constitution of India, 1950 — Article 226
High Courts06 Jan 2012
M/S Shiva Timber Broker, Village Ladhora Sandila Hardoi Vs State of U.P. and Others
Allahabad High Court · (2012) 01 AHC CK 0267
Constitution of India, 1950 — Article 21, 245(2), 301, 304Forest (Conservation) Act, 1980 — Section 2(1)Forest Act, 1927 — Section 2(4), 41, 41(1), 41(2), 42
High Courts06 Jan 2012Allowed
Dr. Sunil Vikram Singh Vs State of U.P. and Others
Allahabad High Court · (2012) 2 ADJ 99 : (2012) 133 FLR 98
Uttar Pradesh State Universities Act, 1973 — Section 49
High Courts06 Jan 2012Dismissed
Hari Pratap Vs Union of India and Others
Allahabad High Court · (2012) 2 ADJ 305