High Courts09 Jan 2012Dismissed
Ashok Kumar Singh Vs State of U.P. and Another
Allahabad High Court · (2012) 01 AHC CK 0426
Uttar Pradesh Collection Amins Services Rules, 1974 — Rule 5
COURT ARCHIVE
Allahabad High Court judgments, 2012
3,764 judgments · page 183 of 189
High Courts09 Jan 2012Disposed Of
Banswari Lal Banka and Ors. Vs District Judge, Faizabad and Ors.
Allahabad High Court · (2012) 01 AHC CK 0424
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts09 Jan 2012Dismissed
Akhtari Begum and others Vs Khursheed Ahmad and another
Allahabad High Court · (2012) 01 AHC CK 0420
High Courts09 Jan 2012Allowed
State of U.P. Vs Ram Ajore and others
Allahabad High Court · (2012) 01 AHC CK 0403
Criminal Procedure Code, 1973 (CrPC) — Section 227Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 3(1)
High Courts09 Jan 2012Dismissed
Mahendra Mohan Vs Dinesh Prakash and Another
Allahabad High Court · (2012) 01 AHC CK 0395
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts09 Jan 2012Dismissed
Sri Khaleek Uz Zama Vs Smt. Shabnam Bahar and Another
Allahabad High Court · (2012) 01 AHC CK 0388
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts09 Jan 2012Dismissed
Ram Pher and 8 Others Vs State of U.P.
Allahabad High Court · (2012) 1 ADJ 681
Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 25F, 6(Q)
High Courts09 Jan 2012Dismissed
Smt. Sahidan Vs Shri Shankar
Allahabad High Court · (2012) 01 AHC CK 0375
High Courts09 Jan 2012Allowed
Satish and Others Vs State of U.P.
Allahabad High Court · (2012) ACR 1404 : (2012) 3 ADJ 10
Criminal Procedure Code, 1973 (CrPC) — Section 157, 235Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Jan 2012Dismissed
Naval Singh and Another Vs State of U.P. and another
Allahabad High Court · (2012) 3 ADJ 7
Constitution of India, 1950 — Article 14
High Courts09 Jan 2012Allowed
Committee of Management, Kunwrani Prema Satyaveera Kanya Inter College, Bijnor Vs State of U.P. and Others
Allahabad High Court · (2012) 7 ADJ 692 : (2012) 6 AWC 6518
Constitution of India, 1950 — Article 19(1)(g), 19(6)(i), 226Penal Code, 1860 (IPC) — Section 302
High Courts09 Jan 2012Dismissed
Smt. Saida Begum Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2012) 5 ADJ 791
Evidence Act, 1872 — Section 68, 7Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 169, 171
High Courts09 Jan 2012Dismissed
Dinesh Kumar Kaushik Vs State of U.P. and Others
Allahabad High Court · (2012) 5 ADJ 402
Constitution of India, 1950 — Article 243P(e), 243QGeneral Clauses Act, 1897 — Section 23Penal Code, 1860 (IPC) — Section 21, 38, 39
High Courts08 Jan 2012Allowed
U.P.Cooperative Federation Limited Vs K.S.M.Bashir Mohammad and Sons and Another
Allahabad High Court · (2012) 01 AHC CK 0469
Arbitration and Conciliation Act, 1996 — Section 2(1)(e), 36
High Courts08 Jan 2012Allowed
U.P. Cooperative Federation Limited Vs M/s. K.S.M. Bashir Mohammad and Another
Allahabad High Court · (2013) 1 ADJ 618
Arbitration and Conciliation Act, 1996 — Section 2(1), 2(1)(e), 2(4), 36
High Courts07 Jan 2012Allowed
Shyamleela Development Pvt. Ltd. Vs Dr. Anil Kumar Singh and Others
Allahabad High Court · (2012) 2 ADJ 710
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Specific Relief Act, 1963 — Section 41
High Courts06 Jan 2012
U.P. Shaskiya Adhivakta Kalyan Samiti Vs State of U.P.
Allahabad High Court · (2012) 01 AHC CK 0801
High Courts06 Jan 2012Allowed
Ram Milan Yadav Vs State of U.P. and Others
Allahabad High Court · (2012) 4 ADJ 91 : (2013) 1 ALJ 323
Constitution of India, 1950 — Article 21Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts06 Jan 2012Allowed
Ranveer Singh Vs Union of India
Allahabad High Court · (2012) 3 ADJ 768
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 73
High Courts06 Jan 2012Allowed
Karoo @ Kali Charan Vs State of U.P.
Allahabad High Court · (2012) 1 ACR 980 : (2012) 2 ADJ 148
Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302, 34