High Courts10 Jan 2012Disposed Of
Gorey Lal and another Vs State
Allahabad High Court · (2012) 1 ACR 944
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 304, 326, 34, 394
COURT ARCHIVE
Allahabad High Court judgments, 2012
3,764 judgments · page 181 of 189
High Courts10 Jan 2012Disposed Of
Raj Bahadur Mali Vs State Bank of India Main Branch
Allahabad High Court · (2012) 01 AHC CK 0509
High Courts10 Jan 2012Allowed
Union of India Vs Janeshwar Das and Others
Allahabad High Court · (2012) 01 AHC CK 0491
Defence of India Act, 1962 — Section 37
High Courts10 Jan 2012Allowed
Mahesh Chand Tyagi Vs U.P. State Thr'' D.M. Moradabad and Another
Allahabad High Court · (2012) 01 AHC CK 0471
Presidency Small Cause Courts Act, 1882 — Section 25Transfer of Property Act, 1882 — Section 106
High Courts10 Jan 2012Disposed Of
Brij Pal Singh Vs State of Uttar Pradesh and others
Allahabad High Court · (2012) 01 AHC CK 0470
Penal Code, 1860 (IPC) — Section 223, 224Police Act, 1861 — Section 7Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 4, 8(4)
High Courts10 Jan 2012Allowed
Akila (Smt.) and others Vs Nisar Ahmad and others
Allahabad High Court · (2012) 01 AHC CK 0463
Provincial Small Cause Courts Act, 1887 — Section 25Specific Relief Act, 1963 — Section 6
High Courts10 Jan 2012Dismissed
Sardar Jagjit Singh Vs Addl.District Judge, Court No.12, Lucknow and others
Allahabad High Court · (2012) 01 AHC CK 0461
High Courts10 Jan 2012Dismissed
Bijli Cotton Mill Vs U.P. Power Corporation Ltd. and Another U.P. Power Corporation Ltd. Vs M/S. Bijli Cotton Mills Unit of National Textil Corpn. Ltd.
Allahabad High Court · (2012) 01 AHC CK 0445
Constitution of India, 1950 — Article 226
High Courts10 Jan 2012Dismissed
Bimal Kumar Jain Vs Suresh Chandra Jain and another
Allahabad High Court · (2012) 01 AHC CK 0440
High Courts10 Jan 2012Dismissed
Sardendu Kumar Pandey Vs State of U.P.and others
Allahabad High Court · (2012) 01 AHC CK 0423
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 6
High Courts10 Jan 2012Allowed
Shiv Jee Lal Vs D.D.C., Bareilly and others
Allahabad High Court · (2012) 01 AHC CK 0422
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts10 Jan 2012Dismissed
R.P. Singh Vs Union of India
Allahabad High Court · (2012) 01 AHC CK 0408
High Courts10 Jan 2012Dismissed
Vishnu Kumar Gupta Vs Digvijay Prakash Gupta
Allahabad High Court · (2012) 01 AHC CK 0398
High Courts10 Jan 2012Dismissed
Meera Devi and another (Smt.) Vs Gopal Kokuleshwar Ji Maharaj
Allahabad High Court · (2012) 01 AHC CK 0397
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Provincial Small Cause Courts Act, 1887 — Section 18, 25
High Courts10 Jan 2012Allowed
Akila and another Vs Nisar Ahmad and others
Allahabad High Court · (2012) 01 AHC CK 0386
Specific Relief Act, 1963 — Section 6
High Courts10 Jan 2012Allowed
Union of India Vs Sohan and Others
Allahabad High Court · (2012) 01 AHC CK 0380
Defence of India Act, 1962 — Section 37
High Courts10 Jan 2012Disposed Of
Israr Ahmad Vs Union Bank of India Azamgarh
Allahabad High Court · (2012) 01 AHC CK 0378
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
High Courts10 Jan 2012Allowed
A.D.A. Vs Matrumal
Allahabad High Court · (2012) 01 AHC CK 0373
Land Acquisition Act, 1894 — Section 18, 4, 54, 6Stamp Rules — Rule 340
High Courts10 Jan 2012Allowed
Union of India Vs Mohd. Ashiq and Others
Allahabad High Court · (2012) 01 AHC CK 0341
Defence of India Act, 1962 — Section 37
High Courts10 Jan 2012Allowed
Union of India Vs Ram Diya and Others
Allahabad High Court · (2012) 01 AHC CK 0337
Defence of India Act, 1962 — Section 37