COURT ARCHIVE

Allahabad High Court judgments, 2012

3,764 judgments · page 182 of 189

High Courts10 Jan 2012Dismissed

Vindeshwar Tiwari alias Vindeshwari Tiwari Vs State of U.P. and Others

Allahabad High Court · (2012) 01 AHC CK 0327

Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 2, 3, 5

High Courts10 Jan 2012Dismissed

Om Pal Singh Vs State of U.P. and Others

Allahabad High Court · (2012) 01 AHC CK 0326

High Courts10 Jan 2012Allowed

Union of India Vs Harnand and Others

Allahabad High Court · (2012) 01 AHC CK 0325

Defence of India Act, 1962 — Section 37

High Courts10 Jan 2012

Syed Arman Vs State of U.P.

Allahabad High Court · (2012) ACR 1681 : (2012) 1 ADJ 740

Criminal Procedure Code, 1973 (CrPC) — Section 389, 436, 437, 437A, 439Penal Code, 1860 (IPC) — Section 437A

High Courts10 Jan 2012Allowed

Collector and Others Vs Gopal Singh and Others

Allahabad High Court · (2012) 01 AHC CK 0305

Land Acquisition Act, 1894 — Section 18, 4, 54, 6

High Courts10 Jan 2012Dismissed

Committee of Management, Shiksha Prasar Samiti Dharai Mafi, District Sultanpur and Others Vs State of U.P. and Others

Allahabad High Court · (2012) 2 ADJ 263

Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 12(D)(2), 25(1), 25(2), 4

High Courts10 Jan 2012

Shashi Prabha Dwevedi Vs Banaras Hindu University and Others

Allahabad High Court · (2012) 2 ADJ 10

Constitution of India, 1950 — Article 16

High Courts10 Jan 2012Allowed

Union of India Vs Bishamber and Others

Allahabad High Court · (2012) 01 AHC CK 0286

Defence of India Act, 1962 — Section 37

High Courts10 Jan 2012Dismissed

Ramdev Vs State of U.P. and others

Allahabad High Court · (2012) 4 AWC 3925

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 52

High Courts10 Jan 2012

Mata Baran Vs State of U.P. and Others

Allahabad High Court · (2012) 2 ADJ 189 : (2012) 2 AWC 1961

High Courts10 Jan 2012Allowed

Nand Lal Jaiswal Vs Secy. Govt. of U.P. Energy Deptt. and Others

Allahabad High Court · (2012) 2 ADJ 227

Companies Act, 1956 — Section 4AConstitution of India, 1950 — Article 195, 226Electricity Act, 2003 — Section 16, 185, 62, 63, 65

High Courts09 Jan 2012

Lala Ram and Others Vs State of U.P. and Another

Allahabad High Court · (2012) ACR 2739 : (2012) 8 ADJ 396 : (2012) 6 AWC 6138

Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 200, 202, 210

High Courts09 Jan 2012Disposed Of

Braj Bhushan Singh and Others Vs State of U.P. and Others

Allahabad High Court · (2012) 5 ADJ 263

Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 4, 5, 9

High Courts09 Jan 2012Dismissed

Sheeshpal Vs Additional Commissioner (Administration) Bareilly Region, Bareilly

Allahabad High Court · (2012) 2 ADJ 145 : (2012) 2 AWC 1945

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10, 29

High Courts09 Jan 2012Allowed

Bhagirath Arya and Others Vs State of U.P. and Others

Allahabad High Court · (2012) 2 ADJ 3

Uttar Pradesh Basic Education Act, 1972 — Section 19(1)Uttar Pradesh Recognized Basic School (Recruitment and Conditions of Service of Teachers and Other Conditions) Rules, 1975 — Rule 9

High Courts09 Jan 2012Allowed

Ram Kumar and others Vs State of U.P.

Allahabad High Court · (2012) 1 ACR 953

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 395, 397, 412

High Courts09 Jan 2012Disposed Of

Satish Chandra Gupta Vs State of U.P. and Another

Allahabad High Court · (2012) 01 AHC CK 0502

Criminal Procedure Code, 1973 (CrPC) — Section 311, 482

High Courts09 Jan 2012Allowed

Mukkaram Ali Khan Vs State of U.P.

Allahabad High Court · (2012) 01 AHC CK 0501

Constitution of India, 1950 — Article 226

High Courts09 Jan 2012Dismissed

Rakesh Kumar and Others Vs Ashok Kumar and Another

Allahabad High Court · (2012) 01 AHC CK 0498

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11

High Courts09 Jan 2012Dismissed

Raja Ram Vs D.D.C., Banda and others

Allahabad High Court · (2012) 01 AHC CK 0459

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48